Showing 3721 - 3735 of 41947 judgements
07 April 2017
Supreme Court
12 pages
NATIONAL INSURANCE CO.LTD. Vs HINDUSTAN SAFETY GLASS WORKS LTD.

Bench: MADAN B. LOKUR,PRAFULLA C. PANT
Case number: C.A. No.-003883-003883 / 2007
Diary number: 21470 / 2007
Advocates: PRAMOD DAYAL Vs MANJEET CHAWLA

07 April 2017
Supreme Court
14 pages
THE STATE OF MAHARASHTRA Vs NISAR RAMZAN SAYYED

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000865-000866 / 2013
Diary number: 2143 / 2013
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs KAILASH CHAND

06 April 2017
Supreme Court
10 pages
DEEPA E.V. Vs UNION OF INDIA .

Bench: R. BANUMATHI,A.M. KHANWILKAR
Case number: C.A. No.-003609-003609 / 2017
Diary number: 30036 / 2016
Advocates: LIZ MATHEW Vs

06 April 2017
Supreme Court
16 pages
DEVENDRA NATH SRIVASTAVA Vs STATE OF U.P.

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000087-000087 / 2008
Diary number: 34763 / 2007
Advocates: P. NARASIMHAN Vs C. D. SINGH

06 April 2017
Supreme Court
18 pages
RAMNATH SAO (DECD) THRU HIS LRS Vs GOBERDHAN SAO (DECD) THROUGH LRS. .

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-001110-001110 / 2006
Diary number: 13363 / 2003
Advocates: PRASHANT KUMAR Vs BRAJ KISHORE MISHRA

06 April 2017
Supreme Court
11 pages
DR. JAYSHREE UJWAL INGOLE Vs STATE OF MAHARASHTRA

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: Crl.A. No.-000636-000636 / 2017
Diary number: 27689 / 2014
Advocates: SHIRISH K. DESHPANDE Vs

06 April 2017
Supreme Court
31 pages
AJITSINH ARJUNSINH GOHIL Vs BAR COUNCIL OF GUJARAT

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: C.A. No.-008307-008307 / 2015
Diary number: 28496 / 2015
Advocates: ANUP KUMAR Vs

05 April 2017
Supreme Court
35 pages
KALPANA MEHTA AND ORS. Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000558-000558 / 2012
Diary number: 36970 / 2012
Advocates: JYOTI MENDIRATTA Vs

05 April 2017
Supreme Court
10 pages
HARI SHANKAR SHUKLA Vs STATE OF U.P.

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-001159-001159 / 2007
Diary number: 12852 / 2007
Advocates: SHEKHAR KUMAR Vs M. R. SHAMSHAD

05 April 2017
Supreme Court
34 pages
KALPANA MEHTA AND ORS. Vs UNION OF INDIA AND ORS.

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN
Case number: W.P.(C) No.-000558-000558 / 2012
Diary number: 36970 / 2012
Advocates: JYOTI MENDIRATTA Vs

05 April 2017
Supreme Court
5 pages
CHHOTE LAL NISHAD (D) Vs RAVINDER KUMAR SRIVASTAVA

Bench: R. BANUMATHI,SANJAY KISHAN KAUL
Case number: C.A. No.-006475-006475 / 2008
Diary number: 10235 / 2007
Advocates: YASH PAL DHINGRA Vs

04 April 2017
Supreme Court
8 pages
ARUN S/O SHANKAR DOKHE Vs STATE OF MAHARASHTRA

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: SLP(C) No.-002879-002879 / 2017
Diary number: 2536 / 2017
Advocates: ASHUTOSH DUBEY Vs

03 April 2017
Supreme Court
7 pages
MUKESH Vs STATE OF BIHAR .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-004776-004777 / 2017
Diary number: 29810 / 2013
Advocates: RAKESH UTTAMCHANDRA UPADHYAY Vs

03 April 2017
Supreme Court
101 pages
ORISSA OLYMPIC ASSOCIKATION TH.GEN.SECRETARY Vs STATE OF ORISSA

Bench: DIPAK MISRA,PRAFULLA C. PANT
Case number: C.A. No.-006450-006450 / 2016
Diary number: 40302 / 2014
Advocates: RAGHAVENDRA S. SRIVATSA Vs

31 March 2017
Supreme Court
33 pages
VINEET KUMAR Vs STATE OF UP

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Crl.A. No.-000577-000577 / 2017
Diary number: 1114 / 2017
Advocates: KARUNAKAR MAHALIK Vs