Showing 3706 - 3720 of 41947 judgements
11 April 2017
Supreme Court
11 pages
ROOPENDRA SINGH Vs STATE OF TRIPURA

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: Crl.A. No.-000690-000690 / 2017
Diary number: 25582 / 2012
Advocates: BIJAN KUMAR GHOSH Vs GOPAL SINGH

11 April 2017
Supreme Court
65 pages
ENERGY WATCHDOG Vs CENTRAL ELECTRICITY REGULATORY COMMISSION AND ORS. ETC.

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: C.A. No.-005399-005400 / 2016
Diary number: 20681 / 2016
Advocates: PRANAV SACHDEVA Vs

11 April 2017
Supreme Court
31 pages
DALIP KAUR BRAR Vs M/S. GURU GRANTH SAHIB SEWA MISSION (REGD.)

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD
Case number: C.A. No.-005129-005129 / 2017
Diary number: 27733 / 2015
Advocates: ABHISHEK ATREY Vs

11 April 2017
Supreme Court
3 pages
SATISH CHAND (D) BY LRS Vs KAILASH CHAND

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005823-005823 / 2008
Diary number: 19717 / 2006
Advocates: M. A. KRISHNA MOORTHY Vs

11 April 2017
Supreme Court
23 pages
DENTAL COUNCIL OF INDIA Vs DR. HEDGEWAR SMRUTI RUGNA SEVA MANDAL, HUNGOLI .

Bench: DIPAK MISRA,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-004926-004926 / 2017
Diary number: 28340 / 2016
Advocates: GAURAV SHARMA Vs

11 April 2017
Supreme Court
12 pages
THE KAMRUP INDUSTRIAL GASES LIMITED Vs UNION OF INDIA

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD,SANJAY KISHAN KAUL
Case number: C.A. No.-004249-004249 / 2007
Diary number: 17896 / 2007
Advocates: CHIRA RANJAN ADDY Vs ANIL KATIYAR

11 April 2017
Supreme Court
2 pages
HINDUSTAN PETROLEUM CORPORATION LIMITED Vs J. DHEVA LAKSHMI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005184-005184 / 2017
Diary number: 16661 / 2015
Advocates: SANJAY KAPUR Vs

10 April 2017
Supreme Court
15 pages
SRI M. SANKARANARAYANAN Vs THE DEPUTY COMMISSIONER, BANGALORE .

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: C.A. No.-004937-004937 / 2017
Diary number: 21919 / 2014
Advocates: SENTHIL JAGADEESAN Vs

10 April 2017
Supreme Court
23 pages
MRS. HEMA KHATTAR Vs MR. SHIV KHERA

Bench: MADAN B. LOKUR,R.K. AGRAWAL
Case number: C.A. No.-008837-008837 / 2016
Diary number: 34066 / 2012
Advocates: PRADEEP KUMAR BAKSHI Vs P. D. SHARMA

10 April 2017
Supreme Court
18 pages
SURAIN SINGH Vs STATE OF PUNJAB

Bench: A.K. SIKRI,R.K. AGRAWAL
Case number: Crl.A. No.-002284-002284 / 2009
Diary number: 34571 / 2008
Advocates: ANUPAM LAL DAS Vs KULDIP SINGH

10 April 2017
Supreme Court
91 pages
CHARANDAS SWAMI Vs STATE OF GUJARAT

Bench: KURIAN JOSEPH,A.M. KHANWILKAR
Case number: Crl.A. No.-001549-001549 / 2007
Diary number: 15139 / 2007
Advocates: JAIKRITI S. JADEJA Vs HEMANTIKA WAHI

10 April 2017
Supreme Court
3 pages
SARYUG SINGH (DEAD) THR. LRS. Vs NATIONAL SEEDS CORPORATION .

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005103-005104 / 2017
Diary number: 12484 / 2016
Advocates: AMIT PAWAN Vs

10 April 2017
Supreme Court
3 pages
SARADA PRASANNA DALAI Vs INSPECTOR GENERAL OF POLICE, CRIME BRANCH, ODISHA

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000665-000665 / 2017
Diary number: 19686 / 2016
Advocates: GAURAV AGRAWAL Vs

10 April 2017
Supreme Court
49 pages
STATE OF H.P. Vs NIRMALA DEVI

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Crl.A. No.-000667-000667 / 2017
Diary number: 34544 / 2012
Advocates: PROMILA Vs

10 April 2017
Supreme Court
1 pages
STATE OF PUNJAB Vs DIWAN CHAND ETC. ETC.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005100-005102 / 2017
Diary number: 3258 / 2017
Advocates: KULDIP SINGH Vs