Judgements

17 April 2017
Supreme Court
30 pages

POWER MACHINES INDIA LIMITED Vs STATE OF MAHDYA PRADESH .

Bench: ARUN MISHRA,S. ABDUL NAZEER
Case number: C.A. No.-005317-005317 / 2017
Diary number: 33181 / 2016
Advocates: MAYANK PANDEY Vs

13 April 2017
Supreme Court
31 pages

SUDHA RENUKAIAH Vs STATE OF A.P

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000119-000120 / 2014
Diary number: 33494 / 2013
Advocates: ANU GUPTA Vs

13 April 2017
Supreme Court
9 pages

PATEL KANTILAL PARSHOTTAMDAS (D) Vs JITENDRAKUMAR NANJIBHAI MISTRY .(D) TH.LRS &ORS

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-003912-003912 / 2017
Diary number: 16178 / 2014
Advocates: O. P. BHADANI Vs

13 April 2017
Supreme Court
31 pages

C.I.T. Vs AIRPORT AUTHORITY OF INDIA

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: SLP(C) No.-020414-020414 / 2013
Diary number: 33494 / 2012
Advocates: ANIL KATIYAR Vs

13 April 2017
Supreme Court
3 pages

PRIYA B.M. Vs KERALA PUBLIC SERVICE COMMISSION .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005212-005212 / 2017
Diary number: 9873 / 2016
Advocates: A. RAGHUNATH Vs

13 April 2017
Supreme Court
15 pages

UNION OF INDIA Vs M/S. SIMPLEX INFRASTRUCTURES LTD.

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: C.A. No.-004892-004893 / 2017
Diary number: 36216 / 2016
Advocates: MUKESH KUMAR MARORIA Vs

13 April 2017
Supreme Court
15 pages

STATE OF KERALA Vs M/S PALAKKAD HERITAGE HOTELS

Bench: DIPAK MISRA,A.M. KHANWILKAR
Case number: C.A. No.-005204-005204 / 2017
Diary number: 38618 / 2014
Advocates: G. PRAKASH Vs

13 April 2017
Supreme Court
26 pages

AGNIGUNDALA VENKATA RANGA RAO Vs INDUKURU RAMCHANDRA REDDY(DEAD) BY LRS. .

Bench: ABHAY MANOHAR SAPRE,NAVIN SINHA
Case number: C.A. No.-005817-005817 / 2012
Diary number: 21257 / 2012
Advocates: SRIDHAR POTARAJU Vs C. S. N. MOHAN RAO

13 April 2017
Supreme Court
10 pages

M/S. AKRITI LAND CON PVT. LTD. Vs KRISHNA BHARGAVA AND ORS. ETC. ETC.

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005205-005206 / 2017
Diary number: 18359 / 2015
Advocates: AJAY CHOUDHARY Vs

12 April 2017
Supreme Court
17 pages

ANANT SINGH @ ANANT KUMAR SINGH Vs THE STATE OF BIHAR

Bench: ROHINTON FALI NARIMAN,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000533-000533 / 2017
Diary number: 3850 / 2017
Advocates: CHANDRA BHUSHAN PRASAD Vs

12 April 2017
Supreme Court
17 pages

PALURE BHASKAR RAO ETC.ETC. Vs P.RAMASESHAIAH & ORS. ETC.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006795-006798 / 2014
Diary number: 31471 / 2008
Advocates: SUDHANSHU S. CHOUDHARI Vs D. BHARATHI REDDY

12 April 2017
Supreme Court
16 pages

ANILKUMAR DADURAO DHEKLE Vs RUKHIBEN .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005284-005284 / 2006
Diary number: 10208 / 2004
Advocates: RAJIV SHANKAR DVIVEDI Vs

12 April 2017
Supreme Court
3 pages

K. PRADEEP Vs JAYAMMA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005185-005185 / 2017
Diary number: 28862 / 2013
Advocates: DEVASA & CO. Vs

11 April 2017
Supreme Court
17 pages

M/S KAUSHIK COOP.BUILDING SOCIETY Vs N.PARVATHAMMA .

Bench: PINAKI CHANDRA GHOSE,UDAY UMESH LALIT
Case number: C.A. No.-005113-005113 / 2017
Diary number: 26901 / 2010
Advocates: SADINENI RAVI KUMAR Vs Y. RAJA GOPALA RAO

11 April 2017
Supreme Court
11 pages

STATE OF RAJASTHAN Vs RAMANAND

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: Crl.A. No.-000357-000357 / 2008
Diary number: 5894 / 2007
Advocates: MILIND KUMAR Vs PRATIBHA JAIN