Showing 3676 - 3690 of 41947 judgements
18 April 2017
Supreme Court
23 pages
SURAJSINH ALIAS SONU SURAJSINH COLLECTORSINH ALIAS SEVARAM RAJPUT Vs STATE OF GUJARAT

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Crl.A. No.-000695-000695 / 2016
Diary number: 11457 / 2016
Advocates: AMIT ANAND TIWARI Vs

18 April 2017
Supreme Court
8 pages
COMMNR. OF INCOME TAX, AHMEDABAD Vs EQUINOX SOLUTION PVT. LTD.

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-004399-004399 / 2007
Diary number: 5850 / 2004
Advocates: ANIL KATIYAR Vs HARESH RAICHURA

18 April 2017
Supreme Court
12 pages
DAGADABAI (DEAD) BY LRS. Vs ABBAS @ GULAB RUSTUM PINJARI

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000083-000083 / 2008
Diary number: 21828 / 2007
Advocates: SHIVAJI M. JADHAV Vs NISHANT RAMAKANTRAO KATNESHWARKAR

18 April 2017
Supreme Court
25 pages
M/S UNICHEM LABORATORIES LTD. Vs RANI DEVI .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005335-005335 / 2017
Diary number: 2903 / 2013
Advocates: BHAGABATI PRASAD PADHY Vs

18 April 2017
Supreme Court
8 pages
VELAYUDHAN Vs MOHAMMEDKUTTY .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005459-005459 / 2007
Diary number: 13838 / 2006
Advocates: JOGY SCARIA Vs K. RAJEEV

18 April 2017
Supreme Court
10 pages
AYAN CHATTERJEE Vs FUTURE TECHNOLOGY FOUNDATION INC.&ORS.

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005655-005655 / 2007
Diary number: 25643 / 2005
Advocates: ABHIJIT SENGUPTA Vs SUMITA RAY

18 April 2017
Supreme Court
2 pages
LAND AND BUILDING DEPARTMENT GOVERNMENT OF NCT OF DELHI THROUGH ITS PRINCIPAL SECRETARY Vs M/S MASS ESTATE (P) LTD.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005423-005423 / 2017
Diary number: 8613 / 2016
Advocates: RACHANA SRIVASTAVA Vs

18 April 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs MOHD. JAMEEL .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005422-005422 / 2017
Diary number: 34866 / 2016
Advocates: GARIMA PRASHAD Vs

17 April 2017
Supreme Court
27 pages
POWER MACHINES INDIA LIMITED Vs STATE OF MAHDYA PRADESH .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-005317-005317 / 2017
Diary number: 33181 / 2016
Advocates: MAYANK PANDEY Vs

17 April 2017
Supreme Court
44 pages
VIPULBHAI MANSINGBHAI CHAUDHARY Vs STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-014678-014678 / 2015
Diary number: 39091 / 2015
Advocates: ANIRUDH SHARMA Vs

17 April 2017
Supreme Court
26 pages
D.D.A. Vs BANKMENS CO-OP.GROUP HOUSING SOC. .

Bench: PINAKI CHANDRA GHOSE,DEEPAK GUPTA
Case number: C.A. No.-006805-006805 / 2013
Diary number: 1168 / 2013
Advocates: BINU TAMTA Vs K. N. RAI

17 April 2017
Supreme Court
29 pages
STEEL AUTHORITY OF INDIA LTD Vs DESIGNATED AUTHORITY, DIRECTORATE GENERAL OF ANTI-DUMPING AND ALLIED DUTIES .

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-000241-000241 / 2017
Diary number: 39479 / 2016
Advocates: SUNIL KUMAR JAIN Vs

17 April 2017
Supreme Court
7 pages
THE SPL.AGR.PRODUCE MARKET COMMIT. FOR FRUITS AND VEGETABLES Vs N.KRISHNAPPA .

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: C.A. No.-005248-005274 / 2017
Diary number: 39004 / 2011
Advocates: NANDA KISHORE Vs

17 April 2017
Supreme Court
6 pages
M.M. THOMAS Vs UNION OF INDIA .

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: C.A. No.-005300-005301 / 2017
Diary number: 33934 / 2011
Advocates: USHA NANDINI. V Vs A. RAGHUNATH

17 April 2017
Supreme Court
44 pages
VIPULBHAI MANSINGBHAI CHAUDHARY Vs STATE OF GUJARAT

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-014678-014678 / 2015
Diary number: 39091 / 2015
Advocates: ANIRUDH SHARMA Vs