Judgements

21 April 2017
Supreme Court
10 pages

M/S. VEDANTA LIMITED (FORMERLY KNOWN AS SESA STERLITE LIMITED AND SUCCESSOR IN INTEREST OF ERSTWHILE Vs M/S EMIRATES TRADING AGENCY LLC

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: C.A. No.-005448-005449 / 2017
Diary number: 33566 / 2015
Advocates: P. S. SUDHEER Vs

21 April 2017
Supreme Court
16 pages

FAZAR ALI Vs STATE OF ASSAM

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Crl.A. No.-001062-001062 / 2007
Diary number: 12635 / 2006
Advocates: SUMITA HAZARIKA Vs CORPORATE LAW GROUP

21 April 2017
Supreme Court
5 pages

TARLOCHAN SINGH Vs UNION OF INDIA

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: C.A. No.-005463-005466 / 2017
Diary number: 20171 / 2016
Advocates: SHREE PAL SINGH Vs

20 April 2017
Supreme Court
0 pages

THE STATE OF BIHAR Vs AMIT KUMAR @ BACHCHA RAI

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000767-000767 / 2017
Diary number: 6444 / 2017
Advocates: E. C. VIDYA SAGAR Vs

20 April 2017
Supreme Court
9 pages

GURNAM SINGH (D) THR. LRS Vs GURBACHAN KAUR (D) BY LRS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005671-005671 / 2017
Diary number: 23657 / 2011
Advocates: DINKAR KALRA Vs SUBHASISH BHOWMICK

20 April 2017
Supreme Court
3 pages

FARHAT SHEIKH Vs JAVED ZAKI .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-007131-007132 / 2010
Diary number: 9197 / 2008
Advocates: APPELLANT-IN-PERSON Vs VICTOR MOSES & ASSOCIATES

20 April 2017
Supreme Court
2 pages

GOVT. OF NCT OF DELHI THROUGH ITS SECRETARY LAND AND BUILDING DEPARTMENT Vs ANUP SINGH

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005548-005548 / 2017
Diary number: 5470 / 2016
Advocates: RACHANA SRIVASTAVA Vs

19 April 2017
Supreme Court
39 pages

STATE(TR)CENTRAL BUREAU OF INVESTIGATION Vs SHRI KALYAN SINGH(FORMER CM OF UP)

Bench: HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000751-000751 / 2017
Diary number: 4655 / 2011
Advocates: B. V. BALARAM DAS Vs R. C. KOHLI

19 April 2017
Supreme Court
36 pages

STATE(TR)CENTRAL BUREAU OF INVESTIGATION Vs SHRI KALYAN SINGH(FORMER CM OF UP)

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000751-000751 / 2017
Diary number: 4655 / 2011
Advocates: B. V. BALARAM DAS Vs R. C. KOHLI

19 April 2017
Supreme Court
13 pages

MAHINDRA Vs SAJJAN GALFA RANKHAMB .

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001794-001794 / 2013
Diary number: 17951 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs M. Y. DESHMUKH

19 April 2017
Supreme Court
20 pages

INDUS MOBILE DISTRIBUTION PVT. LTD. Vs DATAWIND INNOVATIONS PVT. LTD. .

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: C.A. No.-005370-005371 / 2017
Diary number: 31021 / 2016
Advocates: RAJESH KUMAR Vs

19 April 2017
Supreme Court
10 pages

KALYAN DEY CHOWDHURY Vs RITA DEY CHOWDHURY NEE NANDY

Bench: R. BANUMATHI,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005369-005369 / 2017
Diary number: 36895 / 2016
Advocates: RAJAN K. CHOURASIA Vs

19 April 2017
Supreme Court
21 pages

MADANURI SRI RAMA CHANDRA MURTHY Vs SYED JALAL

Bench: R.K. AGRAWAL,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005368-005368 / 2017
Diary number: 38115 / 2016
Advocates: K. SHIVRAJ CHOUDHURI Vs

19 April 2017
Supreme Court
17 pages

BALAK RAM Vs STATE OF UTTARAKHAND .

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000694-000694 / 2017
Diary number: 37627 / 2016
Advocates: SHILPA SINGH Vs

18 April 2017
Supreme Court
8 pages

COMMNR. OF INCOME TAX, AHMEDABAD Vs EQUINOX SOLUTION PVT. LTD.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004399-004399 / 2007
Diary number: 5850 / 2004
Advocates: ANIL KATIYAR Vs HARESH RAICHURA