Showing 3646 - 3660 of 41947 judgements
24 April 2017
Supreme Court
0 pages
M/S. MANGALAM ORGANICS LTD. Vs UNION OF INDIA

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-001338-001338 / 2017
Diary number: 9757 / 2016
Advocates: PRASHANT BHUSHAN Vs

24 April 2017
Supreme Court
20 pages
MANISH KUMAR Vs UNION OF INDIA AND ORS.

Bench: JAGDISH SINGH KHEHAR,D.Y. CHANDRACHUD
Case number: W.P.(C) No.-000183-000183 / 2013
Diary number: 8617 / 2013
Advocates: PETITIONER-IN-PERSON Vs

24 April 2017
Supreme Court
108 pages
FORMULA ONE WORLD CHAMPIONSHIP LTD Vs COMMISSIOER OF INCOME TAX, INTERNATIONAL TXATION-3 DELHI

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-003849-003849 / 2017
Diary number: 1799 / 2017
Advocates: B. VIJAYALAKSHMI MENON Vs

24 April 2017
Supreme Court
11 pages
STATE OF HARYANA Vs BIRA @ BHIRA

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-001581-001581 / 2013
Diary number: 10242 / 2013
Advocates: VISHWA PAL SINGH Vs

24 April 2017
Supreme Court
56 pages
DR. TP SENKUMAR IPS Vs UNION OF INDIA .

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: C.A. No.-005227-005227 / 2017
Diary number: 5968 / 2017
Advocates: RADHA SHYAM JENA Vs

24 April 2017
Supreme Court
11 pages
RAJ TALREJA Vs KAVITA TALREJA

Bench: ADARSH KUMAR GOEL,DEEPAK GUPTA
Case number: C.A. No.-010719-010719 / 2013
Diary number: 19102 / 2013
Advocates: S. K. VERMA Vs

24 April 2017
Supreme Court
16 pages
J. BALAJI SINGH Vs DIWAKAR COLE .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005540-005540 / 2017
Diary number: 221 / 2014
Advocates: VISHAL ARUN Vs

24 April 2017
Supreme Court
7 pages
HEERA LAL Vs STATE OF RAJASTHAN

Bench: ROHINTON FALI NARIMAN,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000790-000790 / 2017
Diary number: 1824 / 2017
Advocates: MANJU JETLEY Vs

24 April 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs KRISHNA RAJAURIA @ KRISHNA SAINI .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005546-005546 / 2017
Diary number: 37351 / 2015
Advocates: SHANTANU SAGAR Vs

24 April 2017
Supreme Court
2 pages
STATE OF ORISSA Vs CHITTRANJAN MOHAPATRA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005547-005547 / 2017
Diary number: 5643 / 2017
Advocates: KRISHNAYAN SEN Vs

21 April 2017
Supreme Court
2 pages
DEEPAK CHANDRATAN PAREEK Vs UNION OF INDIA THROUGH CBI

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000768-000769 / 2017
Diary number: 6808 / 2017
Advocates: ANUPAM LAL DAS Vs

21 April 2017
Supreme Court
2 pages
RAM SARAN PAL @ LALLU Vs STATE OF U.P.

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000771-000771 / 2017
Diary number: 35969 / 2015
Advocates: SURESHAN P. Vs

21 April 2017
Supreme Court
7 pages
MUNICIP0AL BOARD, SUMERPUR Vs KUNDANMAL .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-000460-000460 / 2008
Diary number: 16485 / 2006
Advocates: PRATIBHA JAIN Vs VARINDER KUMAR SHARMA

21 April 2017
Supreme Court
8 pages
HILL VIEW COLONY Vs STATE OF NAGALAND .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006022-006022 / 2012
Diary number: 34159 / 2011
Advocates: SUMITA HAZARIKA Vs JOSEPH ARISTOTLE S.

21 April 2017
Supreme Court
21 pages
KANAKARAJAN @ KANAKAN Vs STATE OF KERALA

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000841-000841 / 2007
Diary number: 4081 / 2007
Advocates: V. K. SIDHARTHAN Vs LIZ MATHEW