Showing 3631 - 3645 of 41947 judgements
27 April 2017
Supreme Court
27 pages
SEENI NAINAR MOHAMMED Vs STATE TR.SUPDT.OF POLICE

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-000498-000498 / 2012
Diary number: 4210 / 2012
Advocates: K. K. MANI Vs ARVIND KUMAR SHARMA

27 April 2017
Supreme Court
12 pages
SARLA PERFORMANCE FIBERS LTD. Vs C.C.E.C.,VAPI

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-005805-005807 / 2009
Diary number: 22044 / 2009
Advocates: JAY SAVLA Vs

27 April 2017
Supreme Court
10 pages
SATELLITE DEVELOPERS LTD. Vs THE STATE OF MAHARASHTRA .

Bench: A.K. SIKRI,ABHAY MANOHAR SAPRE
Case number: C.A. No.-002640-002640 / 2016
Diary number: 22032 / 2013
Advocates: SHIVAJI M. JADHAV Vs

27 April 2017
Supreme Court
19 pages
BRIJENDRA SINGH Vs STATE OF RAJASTHAN

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: Crl.A. No.-000763-000763 / 2017
Diary number: 8453 / 2016
Advocates: PRATIBHA JAIN Vs

27 April 2017
Supreme Court
5 pages
JUST SOCIETY Vs UNION OF INDIA & ORS.

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: Transfer Case (civil) 25 of 2015

26 April 2017
Supreme Court
9 pages
RAMESH CHAND Vs M/S. TANMAY DEVELOPERS PVT. LTD. .

Bench: ARUN MISHRA,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005598-005598 / 2017
Diary number: 14609 / 2015
Advocates: SHREE PAL SINGH Vs

25 April 2017
Supreme Court
18 pages
BAPUSAHEB CHIMASAHEB NAIK-NIMBALKR(DEAD THROUGH LRS.) Vs MAHESH VIJAYSINHA RAJEBHOSALE .

Bench: ARUN MISHRA,S. ABDUL NAZEER
Case number: C.A. No.-003110-003110 / 2012
Diary number: 3807 / 2009
Advocates: DILIP ANNASAHEB TAUR Vs

25 April 2017
Supreme Court
4 pages
BAIJNATH PRASAD Vs THE CENTRAL BANK OF INDIA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005698-005698 / 2017
Diary number: 15079 / 2016
Advocates: SUBHRO SANYAL Vs

25 April 2017
Supreme Court
2 pages
ANITA W/O EKNATH HATKAR Vs ADDITIONAL COMMISSIONER NASHIK .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005588-005588 / 2017
Diary number: 38170 / 2016
Advocates: ARVIND S. AVHAD Vs

25 April 2017
Supreme Court
3 pages
B.N. SRIVASTAVA Vs CBI, EOU-IV, NEW DELHI

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000784-000784 / 2017
Diary number: 41062 / 2016
Advocates: VEERA KAUL SINGH Vs

25 April 2017
Supreme Court
26 pages
SRINIVASAIAH Vs H.R.CHANNABASAPPA (D) TR.LRS..

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005576-005577 / 2017
Diary number: 25109 / 2012
Advocates: SHAILESH MADIYAL Vs

25 April 2017
Supreme Court
14 pages
BALIRAJ SINGH Vs STATE OF M.P.

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000333-000333 / 2013
Diary number: 15639 / 2012
Advocates: C. S. N. MOHAN RAO Vs

25 April 2017
Supreme Court
3 pages
JASKARAN SINGH Vs STATE OF PUNJAB

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000785-000785 / 2017
Diary number: 38086 / 2016
Advocates: B. RAMANA MURTHY Vs

25 April 2017
Supreme Court
5 pages
JAGDISH PRASAD @ J.P. Vs STATE OF RAJASTHAN

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000349-000349 / 2012
Diary number: 19421 / 2011
Advocates: MUKUL KUMAR Vs IRSHAD AHMAD

25 April 2017
Supreme Court
3 pages
CHANDER SHARMA @ KAKU AND ANR. Vs STATE OF HIMACHAL PRADESH & ANR

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Transfer Petition (crl.) 67 of 2017