Judgements

01 May 2017
Supreme Court
2 pages

NAVODAYA VIDYALAYA SAMITI AND ORS ETC. ETC. Vs AFSHAN KHAN AND ORS ETC. ETC.

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005819-005822 / 2017
Diary number: 41155 / 2016
Advocates: S. RAJAPPA Vs

01 May 2017
Supreme Court
3 pages

P. JAMES KARUNAKARAN Vs ASSISTANT GENERAL MANAGER, STATE OF BANK OF INDIA, ZONAL OFFICE MADURAI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005812-005812 / 2017
Diary number: 5402 / 2015
Advocates: VISHWA PAL SINGH Vs

01 May 2017
Supreme Court
2 pages

B. KODAPPA Vs LAKKAMMA (D) BY LRS. .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005811-005811 / 2017
Diary number: 15773 / 2016
Advocates: D. L. CHIDANANDA Vs

01 May 2017
Supreme Court
3 pages

STATE OF CHHATTISGARH Vs KARISHNA KUMAR KASHYAP

Bench: KURIAN JOSEPH,ROHINTON FALI NARIMAN
Case number: C.A. No.-005813-005813 / 2017
Diary number: 36792 / 2016
Advocates: APOORV KURUP Vs

28 April 2017
Supreme Court
53 pages

MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL Vs STATE OF HIMACHAL PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-005198-005198 / 2017
Diary number: 7912 / 2017
Advocates: ABHIJAT P. MEDH Vs

28 April 2017
Supreme Court
4 pages

AJIT SINGH Vs STATE OF CHHATTISGARH

Bench: J. CHELAMESWAR,S. ABDUL NAZEER
Case number: Crl.A. No.-000805-000805 / 2017
Diary number: 5424 / 2017
Advocates: ATUL KUMAR Vs

28 April 2017
Supreme Court
19 pages

GOHIL VISHVARAJ HANUBHAI Vs STATE OF GUJARAT .

Bench: J. CHELAMESWAR,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005680-005683 / 2017
Diary number: 23663 / 2016
Advocates: PREM PRAKASH Vs

28 April 2017
Supreme Court
3 pages

N. JAYA RAMACHANDRAN Vs S. SUNDERASAN

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-005690-005691 / 2017
Diary number: 13198 / 2015

28 April 2017
Supreme Court
3 pages

SHAJI Vs STATE OF KERALA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: Crl.A. No.-000808-000808 / 2017
Diary number: 9056 / 2015
Advocates: LAKSHMI N. KAIMAL Vs

28 April 2017
Supreme Court
2 pages

STATE OF BIHAR Vs SURYADEO PRASAD TEWARY .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-007029-007029 / 2009
Diary number: 33330 / 2008
Advocates: GOPAL SINGH Vs SUSHMA SURI

28 April 2017
Supreme Court
38 pages

PAWAN KUMAR Vs STATE OF H.P

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000775-000775 / 2017
Diary number: 32850 / 2016
Advocates: SUSHIL BALWADA Vs

28 April 2017
Supreme Court
53 pages

MAHARISHI MARKANDESHWAR MEDICAL COLLEGE AND HOSPITAL Vs STATE OF HIMACHAL PRADESH

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005198-005198 / 2017
Diary number: 7912 / 2017
Advocates: ABHIJAT P. MEDH Vs

27 April 2017
Supreme Court
12 pages

GURNAM SINGH (D) THR. LRS Vs GURBACHAN KAUR (D) BY LRS.

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005671-005671 / 2017
Diary number: 23657 / 2011
Advocates: DINKAR KALRA Vs SUBHASISH BHOWMICK

27 April 2017
Supreme Court
7 pages

VENU Vs PONNUSAMY REDDIAR (DEAD) THR. LRS

Bench: ARUN MISHRA,AMITAVA ROY
Case number: C.A. No.-004187-004187 / 2008
Diary number: 8352 / 2008
Advocates: REVATHY RAGHAVAN Vs V. RAMASUBRAMANIAN

27 April 2017
Supreme Court
30 pages

COMMON CAUSE A REGISTERED SOCIETY Vs UNION OF INDIA

Bench: RANJAN GOGOI,NAVIN SINHA
Case number: W.P.(C) No.-000245-000245 / 2014
Diary number: 7707 / 2014
Advocates: PRASHANT BHUSHAN Vs