Judgements

03 May 2017
Supreme Court
15 pages

SAMA ARUNA Vs STATE OF TELANGANA

Bench: S.A. BOBDE,L. NAGESWARA RAO
Case number: Crl.A. No.-000885-000885 / 2017
Diary number: 9533 / 2017
Advocates: ANUPAM LAL DAS Vs

03 May 2017
Supreme Court
17 pages

M/S PALAM GAS SERVICE Vs COMMISSIONER OF INCOME TAX

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-005512-005512 / 2017
Diary number: 36296 / 2014
Advocates: RAJ KUMAR MEHTA Vs

03 May 2017
Supreme Court
8 pages

STATE OF HARYANA Vs VED KAUR

Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT
Case number: C.A. No.-006066-006066 / 2017
Diary number: 17026 / 2015
Advocates: VISHWA PAL SINGH Vs

03 May 2017
Supreme Court
3 pages

M/S K-LINK HEALTHCARE (INDIA) PVT LTD Vs STATE OF KERALA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006314-006314 / 2017
Diary number: 13222 / 2015
Advocates: MANOJ C. MISHRA Vs

03 May 2017
Supreme Court
30 pages

VASANTA SAMPAT DUPARE Vs STATE OF MAHARASHTRA

Bench: DIPAK MISRA,ROHINTON FALI NARIMAN,UDAY UMESH LALIT
Case number: Review Petition (crl.) 637-638 of 2015

02 May 2017
Supreme Court
17 pages

CHILAMKURTI BALA SUBRAHMANYAM Vs SAMANTHAPUDI VIJAYA LAKSHIMI

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-005988-005988 / 2007
Diary number: 8039 / 2006
Advocates: ANUPAM LAL DAS Vs SANJAY KAPUR

02 May 2017
Supreme Court
14 pages

STATE OF U.P. Vs SUNIL

Bench: PINAKI CHANDRA GHOSE,ROHINTON FALI NARIMAN
Case number: Crl.A. No.-001432-001434 / 2011
Diary number: 7430 / 2009
Advocates: ADARSH UPADHYAY Vs AFTAB ALI KHAN

02 May 2017
Supreme Court
4 pages

SUMANGAL HOLDINGS Vs CARONA LTD. .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006077-006077 / 2017
Diary number: 16036 / 2016
Advocates: S. JANANI Vs

02 May 2017
Supreme Court
42 pages

ESSAR STEEL INDIA LTD. Vs STATE OF GUJARAT

Bench: A.K. SIKRI,ASHOK BHUSHAN
Case number: C.A. No.-004842-004842 / 2017
Diary number: 37516 / 2016
Advocates: E. C. AGRAWALA Vs

02 May 2017
Supreme Court
2 pages

DELHI DEVELOPMENT AUTHORITY Vs ISHWAR SINGH .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006078-006078 / 2017
Diary number: 25496 / 2016
Advocates: GARIMA PRASHAD Vs

01 May 2017
Supreme Court
37 pages

SURAZ INDIA TRUST Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: W.P.(C) No.-000880-000880 / 2016
Diary number: 38992 / 2015
Advocates: PETITIONER-IN-PERSON Vs

01 May 2017
Supreme Court
8 pages