Showing 3586 - 3600 of 41947 judgements
08 May 2017
Supreme Court
52 pages
GODREJ & BOYCE MANUFACTURING CO.LTD. Vs DY.COMMR.OF I.T.MUMBAI

Bench: RANJAN GOGOI,ASHOK BHUSHAN
Case number: C.A. No.-007020-007020 / 2011
Diary number: 37639 / 2010
Advocates: RUSTOM B. HATHIKHANAWALA Vs

05 May 2017
Supreme Court
5 pages
MILAP CHORARIA Vs SANJAY KUMAR JHUNJHUNWALA .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: T.P.(C) No.-000644-000644 / 2012
Diary number: 8831 / 2012
Advocates: PETITIONER-IN-PERSON Vs PAREKH & CO.

05 May 2017
Supreme Court
3 pages
BHARTIBEN RAVIBHAI RAV Vs RAVIBHAI GOVINDBHAI RAV

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: T.P.(C) No.-000350-000350 / 2017
Diary number: 5187 / 2017
Advocates: SURYA KANT Vs

05 May 2017
Supreme Court
25 pages
KUMARAN Vs STATE OF KERALA

Bench: ROHINTON FALI NARIMAN,NAVIN SINHA
Case number: Crl.A. No.-000896-000897 / 2017
Diary number: 41866 / 2012
Advocates: SAJITH. P Vs

05 May 2017
Supreme Court
429 pages
MUKESH Vs STATE FOR NCT OF DELHI

Bench: DIPAK MISRA,R. BANUMATHI,ASHOK BHUSHAN
Case number: Crl.A. No.-000607-000608 / 2017
Diary number: 9271 / 2014
Advocates: NITIN KUMAR THAKUR Vs

05 May 2017
Supreme Court
45 pages
RE:EXPLOI.OF CHILN.INJ ORPH.IN ST.OF T.N Vs UNION OF INDIA & ORS.

Bench: MADAN B. LOKUR,DEEPAK GUPTA
Case number: Writ Petition (crl.) 102 of 2007

04 May 2017
Supreme Court
33 pages
GOVT. OF NCT OF DELHI Vs MANAV DHARAM TRUST

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006112-006112 / 2017
Diary number: 8163 / 2015
Advocates: RACHANA SRIVASTAVA Vs

04 May 2017
Supreme Court
7 pages
JAGE RAM (D) THR. LRS. Vs UNION OF INDIA

Bench: DIPAK MISRA,A.M. KHANWILKAR,MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-005630-005630 / 2017
Diary number: 12028 / 2015
Advocates: DEV PRAKASH BHARDWAJ Vs

04 May 2017
Supreme Court
13 pages
RAJASTHAN WAKF BOARD Vs DEVKI NANDAN PATHAK .

Bench: R.K. AGRAWAL,ABHAY MANOHAR SAPRE
Case number: C.A. No.-006310-006310 / 2017
Diary number: 15148 / 2014
Advocates: LAKSHMI RAMAN SINGH Vs

04 May 2017
Supreme Court
9 pages
BIBI PARWANA KHATOON @ PARWANA KHATOON Vs STATE OF BIHAR

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: Crl.A. No.-000888-000888 / 2017
Diary number: 14277 / 2016
Advocates: GAURAV AGRAWAL Vs

04 May 2017
Supreme Court
9 pages
STATE OF HARYANA Vs RAM PARSAD

Bench: N.V. RAMANA,PRAFULLA C. PANT
Case number: SLP(C) No.-001750-001751 / 2001
Diary number: 50 / 2000

04 May 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SIMLA DEVI

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006345-006345 / 2017
Diary number: 10614 / 2017
Advocates: GARIMA PRASHAD Vs

04 May 2017
Supreme Court
2 pages
DELHI DEVELOPMENT AUTHORITY Vs SHASHI KANT GOENKA

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006356-006356 / 2017
Diary number: 5937 / 2017
Advocates: SAHARYA & CO. Vs

04 May 2017
Supreme Court
2 pages
SHIVAJI SHAMRAO PATIL SINCE DECEASED BY HIS L.R. RANJANA SHIVAJI PATIL Vs SPECIAL LAND ACQUISITION OFFICER, KOLHAPUR .

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006357-006357 / 2017
Diary number: 18339 / 2014
Advocates: ABHA R. SHARMA Vs

04 May 2017
Supreme Court
1 pages
DEV RAJ AND ORS ETC ETC Vs DEV RAJ ETC ETC

Bench: KURIAN JOSEPH,R. BANUMATHI
Case number: C.A. No.-006346-006354 / 2017
Diary number: 15113 / 2016
Advocates: DEVESH KUMAR TRIPATHI Vs