Judgements

Showing 346 - 360 of 41947 judgements
17 December 2019
Supreme Court
11 pages
KOOLI SASEENDRAN Vs THE STATE OF KERALA HOME DEPARTMENT

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001874-001875 / 2010
Diary number: 22902 / 2009
Advocates: E. M. S. ANAM Vs NISHE RAJEN SHONKER

17 December 2019
Supreme Court
33 pages
CENTRAL ORGANISATION FOR RAILWAY ELECTRIFICATION Vs M/S ECI SPIC SMO MCML (JV) A JOINT VENTURE COMPANY

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009486-009487 / 2019
Diary number: 28531 / 2019
Advocates: RAJ BAHADUR YADAV Vs

17 December 2019
Supreme Court
13 pages
SAKETA VAKSANA LLP Vs KAUKUTLA SARALA

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-009483-009483 / 2019
Diary number: 31488 / 2019
Advocates: GARIMA BAJAJ Vs

17 December 2019
Supreme Court
18 pages
CHANDIGARH HOUSING BOARD Vs M/S. PARASVANATH DEVELOPERS PVT. LTD.

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-010748-010748 / 2016
Diary number: 32139 / 2016
Advocates: RACHANA JOSHI ISSAR Vs JAY KISHOR SINGH

17 December 2019
Supreme Court
21 pages
M/S GENENTECH INC. Vs DRUGS CONTROLLER GENERAL OF INDIA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009491-009491 / 2019
Diary number: 35847 / 2019
Advocates: PRADEEP MISRA Vs

17 December 2019
Supreme Court
8 pages
M/S LANCO HILLS TECHNOLOGY PARK PVT LTD. Vs MANISHA BALKRISHNA KULKARNI

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-000155-000155 / 2015
Diary number: 39417 / 2014
Advocates: UMESH KUMAR KHAITAN Vs

16 December 2019
Supreme Court
70 pages
MUKUL KUMAR TYAGI Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009026-009026 / 2019
Diary number: 18090 / 2019
Advocates: SATYAJEET KUMAR Vs

16 December 2019
Supreme Court
71 pages
MAHARAJA AGRASEN HOSPITAL . Vs MASTER RISHABH SHARMA .

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MS. JUSTICE INDU MALHOTRA
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-006619-006619 / 2016
Diary number: 21554 / 2016
Advocates: GAURAV GOEL Vs

16 December 2019
Supreme Court
8 pages
DSG Vs AKG

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: SLP(C) No.-025098 / 2019
Diary number: 21835 / 2019
Advocates: PETITIONER-IN-PERSON Vs

16 December 2019
Supreme Court
7 pages
ASHI KUMAR Vs ASEEM AGARWAL

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-009453-009453 / 2019
Diary number: 27107 / 2019
Advocates: S. S. JAUHAR Vs

16 December 2019
Supreme Court
10 pages
VIRENDER Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-001339-001339 / 2010
Diary number: 34591 / 2009
Advocates: LALITA KAUSHIK Vs MONIKA GUSAIN

16 December 2019
Supreme Court
15 pages
PUNEET DALMIA Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001901-001901 / 2019
Diary number: 35799 / 2018
Advocates: KHAITAN & CO. Vs

13 December 2019
Supreme Court
13 pages
SURAJ JAGANNATH JADHAV Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001885-001885 / 2019
Diary number: 1384 / 2019
Advocates: K. N. RAI Vs

13 December 2019
Supreme Court
13 pages
SAURASHTRA CHEMICALS LTD.(PRESENTLY KNOWN AS SAURASHTRA CHEMICALS DIVISION OF NIRMA LTD.) Vs NATIONAL INSURANCE CO. LTD.

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE KRISHNA MURARI
Case number: C.A. No.-002059-002059 / 2015
Diary number: 4588 / 2015
Advocates: NIKHIL GOEL Vs

13 December 2019
Supreme Court
6 pages
NINGAPPA THOTAPPA ANGADI DEAD THR. LRS. Vs THE SPL. LAO AND ANR.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009415-009415 / 2019
Diary number: 6719 / 2017
Advocates: S. N. BHAT Vs