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29 May 2017
Supreme Court 2 pages KUTUBUDDIN AGARBATTIWALA Vs AMINA BAI & ORS
Bench: HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFUL, HON'BLE MR. JUSTICE S.A. BOBDE |
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26 May 2017
Supreme Court 9 pages SATISH & ANR. ETC. Vs STATE OF HARYANA
Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE NAVIN SINHA |
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09 May 2017
Supreme Court 80 pages IN RE Vs HONBLE MR JUSTICE C.S. KARNAN
Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE PINAKI CHANDRA GHOSE, HON'BLE MR. JUSTICE KURIAN JOSEPH |
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09 May 2017
Supreme Court 21 pages RAJ DADARKAR ASSOCIATES Vs ACIT -CC-46
Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN |
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09 May 2017
Supreme Court 32 pages VAISHALI ABHIMANYU JOSHI Vs NANSAHEB GOPAL JOSHI
Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN |
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09 May 2017
Supreme Court 83 pages M/S. PARLE AGRO (P) LTD. Vs COMMISSIONER OF COMMERCIAL TAXES, TRIVANDRUM
Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN |
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09 May 2017
Supreme Court 48 pages CONSORTIUM OF TITAGARH FIREMA ADLER S.P.A.- TITAGARH WAGONS LTD, THROUGH AUTHORISED SIGNATORY TITAGA Vs NAGPUR METRO RAIL CORPORATION LTD
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY |
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09 May 2017
Supreme Court 49 pages KAMENG DOLO Vs ATUM WELLY
Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR |
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09 May 2017
Supreme Court 26 pages STATE BANK OF INDIA Vs KINGFISHER AIRLINES LTD. .
Bench: ADARSH KUMAR GOEL,UDAY UMESH LALIT |
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09 May 2017
Supreme Court 46 pages CONSORTIUM OF TITAGARH FIREMA ADLER S.P.A.- TITAGARH WAGONS LTD, THROUGH AUTHORISED SIGNATORY TITAGA Vs NAGPUR METRO RAIL CORPORATION LTD
Bench: DIPAK MISRA,AMITAVA ROY |
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09 May 2017
Supreme Court 47 pages KAMENG DOLO Vs ATUM WELLY
Bench: DIPAK MISRA,A.M. KHANWILKAR |
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09 May 2017
Supreme Court 14 pages PAWAN KUMAR GUPTA Vs B.R. GUPTA
Bench: J. CHELAMESWAR,S. ABDUL NAZEER |
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08 May 2017
Supreme Court 7 pages GAURAV KUMAR BANSAL Vs UNION OF INDIA .
Bench: MADAN B. LOKUR,DEEPAK GUPTA |
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08 May 2017
Supreme Court 63 pages STATE OF JHARKHAND THR.S.P.,CBI,RANCHI Vs SAJAL CHAKRABORTY
Bench: ARUN MISHRA,AMITAVA ROY |
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08 May 2017
Supreme Court 63 pages SHIVALA BHIKHAMSAR Vs BABLIR KUMAR JATTI .
Bench: ARUN MISHRA,AMITAVA ROY |