Judgements

19 June 2017
Supreme Court
39 pages

RAJKUMAR SHARMA Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000132-000132 / 2015
Diary number: 5947 / 2015
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

RAJEEV CHOUDHARY Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000134-000134 / 2015
Diary number: 4488 / 2015
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

NARVEER SINGH & OTHERS Vs SANAJAY GUPTA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000153-000153 / 2015
Diary number: 2515 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages

NAVAL KISHORE MEHRA Vs RAMESH CHANDRA AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000155-000155 / 2015
Diary number: 4536 / 2015
Advocates: MILIND KUMAR Vs

19 June 2017
Supreme Court
39 pages

SANJAY TYAGI Vs RAJUL MAHESHWARI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000149-000149 / 2015
Diary number: 4314 / 2015
Advocates: P. N. PURI Vs

19 June 2017
Supreme Court
39 pages

MAYANK SHEKHAR SARAN Vs MAHENDRA MOHAN GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000150-000150 / 2015
Diary number: 4256 / 2015
Advocates: RAKESH MISHRA Vs

19 June 2017
Supreme Court
39 pages

ARUN KUMAR BARANWAL Vs SANJAY GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000151-000151 / 2015
Diary number: 3370 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages

AJAY SHARMA & OTHERS Vs SANJAY GUPTA & OTHERS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000152-000152 / 2015
Diary number: 2795 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages

MOHD. FAIZAN KHAN Vs SANJAY GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000154-000154 / 2015
Diary number: 3720 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages

NIRANJAN SINGH SHEKHAWAT & ANOTHER Vs SHOBHANA BHARTIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000102-000102 / 2015
Diary number: 3721 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages

MAHENDRA KUMAR BAPNA Vs NIHAR KOTHARI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000157-000157 / 2015
Diary number: 4131 / 2015
Advocates: M. RAMBABU AND CO. Vs

19 June 2017
Supreme Court
39 pages

JAYANT MATHUR & OTHERS Vs NIHAR KOTHARI & ANOTHER

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000283-000283 / 2015
Diary number: 11479 / 2015
Advocates: PARMANAND PANDEY Vs

09 June 2017
Supreme Court
34 pages

HONDA SIEL CARS INDIA LTD Vs COMMISSIONER OF INCOME TAX, GHAZIABAD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-004918-004918 / 2017
Diary number: 2293 / 2017
Advocates: R. CHANDRACHUD Vs

09 June 2017
Supreme Court
30 pages

STATE OF HARYANA Vs KRISHAN

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000847-000847 / 2006
Diary number: 18604 / 2006
Advocates: KAMAL MOHAN GUPTA Vs AMARJIT SINGH BEDI

30 May 2017
Supreme Court
3 pages

FOUNDATION FOR ORGANISATIONAL RESEARCH AND EDUCATION FORE SCHOOL OF MANAGEMENT Vs ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000388 / 2017
Diary number: 16161 / 2017
Advocates: M. SHOEB ALAM Vs