Showing 3541 - 3555 of 41947 judgements
19 June 2017
Supreme Court
39 pages
JANAK RAJ ATWAL Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000104-000104 / 2015
Diary number: 3634 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
AJEET RATHORE & OTHERS Vs NIHAL KOTHARI & ANOTHER

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000105-000105 / 2015
Diary number: 4230 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
SARVESH KUKRA Vs RAMESH AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000113-000113 / 2015
Diary number: 5949 / 2015
Advocates: RAJAN K. CHOURASIA Vs

19 June 2017
Supreme Court
39 pages
SATYA PRAKASH CHAUDHARY & OTHERS Vs KAMAL KUMAR GOENKA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000108-000108 / 2015
Diary number: 4226 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
OM PRAKASH KATARIA Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000111-000111 / 2015
Diary number: 3862 / 2015
Advocates: H. K. CHATURVEDI Vs

19 June 2017
Supreme Court
39 pages
HARPAL SINGH Vs SANJAY GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000109-000109 / 2015
Diary number: 4225 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
VIJAY SINGH MORYA Vs NIHAR KOTHARI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000103-000103 / 2015
Diary number: 2643 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
NARENDRA SARVODAYEE Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000101-000101 / 2015
Diary number: 3882 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
KRISHNA KANT KULSHRESTHA Vs RAMESH CHANDRA AGARWAL, CHAIRMAN, D/B. CORP. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000121-000121 / 2015
Diary number: 6646 / 2015
Advocates: NITIN KUMAR THAKUR Vs

19 June 2017
Supreme Court
39 pages
NARENDER SINGH Vs SHOBHANA BHARTIA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000120-000120 / 2015
Diary number: 3823 / 2015
Advocates: SHEKHAR KUMAR Vs

19 June 2017
Supreme Court
39 pages
YASHWANT SINGH Vs RAMESH CHANDRA AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000129-000129 / 2015
Diary number: 4215 / 2015
Advocates: SATISH KUMAR Vs

19 June 2017
Supreme Court
39 pages
SUKHBIR Vs RAMESH CHANDER AGGRAWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000127-000127 / 2015
Diary number: 4448 / 2015
Advocates: PRAVEEN SWARUP Vs

19 June 2017
Supreme Court
39 pages
PREM CHAND SINHA Vs MAHENDRA MOHAN GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000128-000128 / 2015
Diary number: 4214 / 2015
Advocates: SATISH KUMAR Vs

19 June 2017
Supreme Court
39 pages
RAJIV BHADOO Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000133-000133 / 2015
Diary number: 7985 / 2015
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages
SUNIL KUMAR SHARMA Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000131-000131 / 2015
Diary number: 4155 / 2015
Advocates: RAJ SINGH RANA Vs