Showing 3526 - 3540 of 41947 judgements
19 June 2017
Supreme Court
13 pages
ALLOKAM PEDDABBAYYA Vs ALLAHABAD BANK .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002763-002764 / 2008
Diary number: 11795 / 2006
Advocates: G. RAMAKRISHNA PRASAD Vs BIJOY KUMAR JAIN

19 June 2017
Supreme Court
39 pages
AVISHEK RAJA Vs SANJAY GUPTA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000411-000411 / 2014
Diary number: 23540 / 2014
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
LAKSHMAN RAUT Vs SHOBNA BHARTI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000033-000033 / 2015
Diary number: 36329 / 2014
Advocates: SHEKHAR KUMAR Vs

19 June 2017
Supreme Court
39 pages
AMIT MISHRA AND OTHERS Vs NIHAR KOTHARI AND ANOTHER

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000572-000572 / 2014
Diary number: 40915 / 2014
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
JAGJEET RANA Vs SANJAY GUPTA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000034-000034 / 2015
Diary number: 35279 / 2014
Advocates: DINESH KUMAR GARG Vs

19 June 2017
Supreme Court
39 pages
P. NAVEEN RAJ KUMAR Vs RAMOJI RAO

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000571-000571 / 2014
Diary number: 37130 / 2014
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
RAJIV RANJAN SINHA Vs CHAIRMAN D.B. CORP. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000038-000038 / 2015
Diary number: 41516 / 2014
Advocates: NITIN KUMAR THAKUR Vs

19 June 2017
Supreme Court
39 pages
TARUN BHAGWAT Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000046-000046 / 2015
Diary number: 36976 / 2014
Advocates: KUNAL VERMA Vs

19 June 2017
Supreme Court
39 pages
INDIAN EXPRESS EMPLOYEES UNION (REGD) Vs VIVEK GOENKA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000050-000050 / 2015
Diary number: 3546 / 2015
Advocates: SATYA MITRA Vs

19 June 2017
Supreme Court
39 pages
LALIT JAIN Vs NIHAR KOTHARI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000158-000158 / 2015
Diary number: 3433 / 2015
Advocates: M. RAMBABU AND CO. Vs

19 June 2017
Supreme Court
39 pages
RAJENDRA GUPTA Vs GULAB CHAND KOTHARI PRESIDENT AND GROUP EDITOR, RAJASTHAN PATRIKA PVT. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000174-000174 / 2015
Diary number: 4839 / 2015
Advocates: KEDAR NATH TRIPATHY Vs

19 June 2017
Supreme Court
39 pages
VISHWAS TIWARI Vs RAMESH CHANDRA AGARWAL, CHAIRMAN, D.B. CORP. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000112-000112 / 2015
Diary number: 3972 / 2015
Advocates: NITIN KUMAR THAKUR Vs

19 June 2017
Supreme Court
39 pages
SHAILENDRA KUMAR Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000106-000106 / 2015
Diary number: 3880 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
AJAY VERMA Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000110-000110 / 2015
Diary number: 4209 / 2015
Advocates: ABHINAV MUKERJI Vs

19 June 2017
Supreme Court
39 pages
SANJAY KUMAR SAINI Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000107-000107 / 2015
Diary number: 3633 / 2015
Advocates: PARMANAND PANDEY Vs