Showing 3511 - 3525 of 41947 judgements
19 June 2017
Supreme Court
39 pages
PAWAN KUMAR SINGH Vs RAVINDRA KUMAR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-036810-036810 / 2016
Diary number: 36810 / 2016
Advocates: AJAY KUMAR SINGH Vs

19 June 2017
Supreme Court
39 pages
BRIJESH KUMAR PANDEY Vs PANKAJ AGGARWAL, IAS LABOUR COMMISSIONER, HARYANA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-040055-040055 / 2016
Diary number: 40055 / 2016
Advocates: VIJAY K. JAIN Vs

19 June 2017
Supreme Court
39 pages
SANDEEP KUMAR Vs RAMESH CHANDRA AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000972-000972 / 2017
Diary number: 972 / 2017
Advocates: MILIND KUMAR Vs

19 June 2017
Supreme Court
39 pages
RAMA SHUKLA Vs SAHARA INDIA MASS COMMUNICATION

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000148-000148 / 2017
Diary number: 4010 / 2017
Advocates: MOHAN LAL SHARMA Vs

19 June 2017
Supreme Court
39 pages
SUDHIR BHASKAR JADGALE Vs D B CORP LTD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-011857-011857 / 2017
Diary number: 11857 / 2017
Advocates: SHEKHAR KUMAR Vs

19 June 2017
Supreme Court
39 pages
MADHYA PRADESH PATRAKAR/ GAIR PATRAKAR SANGHTHAN Vs GULAB KOTHARI

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-006277-006277 / 2017
Diary number: 6277 / 2017
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages
MUL CHAND SHARMA Vs DAINIK BHASKER CORPN LTD AND ORS CHAIRMAN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000299-000299 / 2017
Diary number: 9031 / 2017
Advocates: SANTOSH KUMAR TRIPATHI Vs

19 June 2017
Supreme Court
39 pages
A B P PVT LTD Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-013520-013520 / 2017
Diary number: 13520 / 2017
Advocates: SHANTANU SAGAR Vs

19 June 2017
Supreme Court
29 pages
WARYAM STEEL CASTINGS PVT.LTD Vs PUNJAB STATE POWER CORPN.LTD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-007856-007856 / 2012
Diary number: 32845 / 2012
Advocates: MOHIT D. RAM Vs NARESH BAKSHI

19 June 2017
Supreme Court
29 pages
M/S ANTARCTIC INDUSTRIES LIMITED Vs PUNJAB STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-006625-006626 / 2013
Diary number: 38858 / 2011
Advocates: MOHIT D. RAM Vs NARESH BAKSHI

19 June 2017
Supreme Court
29 pages
M/S WARYAM STEEL Vs PUNJAB STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-006276-006276 / 2013
Diary number: 592 / 2012
Advocates: SHARMILA UPADHYAY Vs NARESH BAKSHI

19 June 2017
Supreme Court
29 pages
M/S JAI BHARAT SERVICES LTD. Vs PUNJAB STATE ELECT.BOARD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-006291-006292 / 2013
Diary number: 39181 / 2011
Advocates: HIMANSHU SHEKHAR Vs KAMALDEEP GULATI

19 June 2017
Supreme Court
29 pages
M/S PARAMOUNT STEEL LTD. Vs PUNJAB STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-006289-006290 / 2013
Diary number: 39180 / 2011
Advocates: DIVYA ROY Vs KAMALDEEP GULATI

19 June 2017
Supreme Court
29 pages
M/S KRISHNA ALLOYS PVT. LTD. Vs PUNJAB STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-006269-006269 / 2013
Diary number: 12150 / 2012
Advocates: SUBHASISH BHOWMICK Vs NARESH BAKSHI

19 June 2017
Supreme Court
24 pages
KANCHAN UDYOG LIMITED Vs UNITED SPIRITS LIMITED

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001168-001168 / 2007
Diary number: 8150 / 2005
Advocates: KHAITAN & CO. Vs MEERA MATHUR