Judgements

19 June 2017
Supreme Court
39 pages

GAJRAJ SINGH Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025432-025432 / 2015
Diary number: 25432 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages

SADHU RAM SHARMA Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-026077-026077 / 2015
Diary number: 26077 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages

RAJINDRA KUMAR Vs RAMESH CHANDRA AGGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-026256-026256 / 2015
Diary number: 26256 / 2015
Advocates: MILIND KUMAR Vs

19 June 2017
Supreme Court
39 pages

GOVIND RAM Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-026078-026078 / 2015
Diary number: 26078 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages

DEEPAK CHOPRA Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025430-025430 / 2015
Diary number: 25430 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages

MADHYA PRADESH PATRAKAR/ GAIR PATRAKAR SANGHTHAN Vs RAMESH CHAND AGGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-008429-008429 / 2016
Diary number: 8429 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages

KAMLESH SHARMA Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-020025-020025 / 2016
Diary number: 20025 / 2016
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

SHOBHA RAM Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-023037-023037 / 2016
Diary number: 23037 / 2016
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

SHRIRAM KUMAWAT Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-018567-018567 / 2016
Diary number: 18567 / 2016
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

SUHAS BHAGWAT BOROLE Vs RAMESH CHANDRA AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-027528-027528 / 2016
Diary number: 27528 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages

MADHYA PRADESH PATRAKAR / GAIR PATRAKAR SANGHTHAN Vs RAMESH CHAND AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-033442-033442 / 2016
Diary number: 33442 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages

RAJU RAMESHRAO BORKUTE Vs RAMESH CHAND AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-033441-033441 / 2016
Diary number: 33441 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages

MADHYA PRADESH PATRAKAR /GAIR PATRAKAR SANGHTHAN Vs RAMESH CHAND AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-036110-036110 / 2016
Diary number: 36110 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

19 June 2017
Supreme Court
39 pages

SANJAY VERMA Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-036227-036227 / 2016
Diary number: 36227 / 2016
Advocates: RAJ SINGH RANA Vs

19 June 2017
Supreme Court
39 pages

MITHILIESH KUMAR Vs PRABHAT KHABAR THROUGH ITS CHIEF EDITOR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000998-000998 / 2016
Diary number: 39805 / 2016
Advocates: MOHAN LAL SHARMA Vs