Showing 3481 - 3495 of 41947 judgements
19 June 2017
Supreme Court
39 pages
INDIAN EXPRESS NEWSPAPERS Vs VIVEK GOENKA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000385-000385 / 2014
Diary number: 25138 / 2014
Advocates: SATYA MITRA Vs

19 June 2017
Supreme Court
39 pages
NARAYAN DUTT Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025425-025425 / 2015
Diary number: 25425 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
JAI PRAKASH Vs INDU JAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025424-025424 / 2015
Diary number: 25424 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
DEVENDRA KUMAR Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025423-025423 / 2015
Diary number: 25423 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
RAJARAM YADAV Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025427-025427 / 2015
Diary number: 25427 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
BIRENDER SINGH Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025426-025426 / 2015
Diary number: 25426 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
MAHENDRA SINGH VEER Vs INDU JAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025583-025583 / 2015
Diary number: 25583 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
BIKRAMJIT SINGH Vs RAMESH CHANDER AGGRAWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-021713-021713 / 2015
Diary number: 21713 / 2015
Advocates: NARENDER KUMAR VERMA Vs

19 June 2017
Supreme Court
39 pages
RAMA SHANKER SINGH Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025577-025577 / 2015
Diary number: 25577 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
ARVIND GARG Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-012967-012967 / 2015
Diary number: 12967 / 2015
Advocates: H. K. CHATURVEDI Vs

19 June 2017
Supreme Court
39 pages
BHAGWAN Vs INDU JAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025581-025581 / 2015
Diary number: 25581 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
GIRISH MATHUR Vs RAMESH CHANDRA AGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-023904-023904 / 2015
Diary number: 23904 / 2015
Advocates: H. K. CHATURVEDI Vs

19 June 2017
Supreme Court
39 pages
BAHADUR SINGH Vs INDU JAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025578-025578 / 2015
Diary number: 25578 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
SATVEER SINGH SHARMA Vs INDU JAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025579-025579 / 2015
Diary number: 25579 / 2015
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
VISHNU DUTT Vs INDU JAIN .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-025431-025431 / 2015
Diary number: 25431 / 2015
Advocates: P. GEORGE GIRI Vs