Showing 3466 - 3480 of 41947 judgements
07 July 2017
Supreme Court
38 pages
VIKRAM SINGH @VICKY WALIA Vs THE STATE OF PUNJAB

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: R.P.(Crl.) No.-000192-000193 / 2011
Diary number: 5310 / 2011
Advocates: SHILPA SINGH Vs

06 July 2017
Supreme Court
104 pages
CHAIRMAN AND MANAGING DIRECTOR FCI Vs JAGDISH BALARAM BAHIRA

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-008928-008928 / 2015
Diary number: 19931 / 2014
Advocates: INDRA SAWHNEY Vs

06 July 2017
Supreme Court
10 pages
ALKA CHANDEWAR Vs SHAMSHUL ISHRAR KHAN

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008720-008720 / 2017
Diary number: 1782 / 2016
Advocates: ABHIJAT P. MEDH Vs

04 July 2017
Supreme Court
51 pages
ROGER SHASHOUA Vs MUKESH SHARMA

Bench: HON'BLE THE CHIEF JUSTICE
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-002841-002843 / 2017
Diary number: 23718 / 2016
Advocates: MUKTI CHOWDHARY Vs

03 July 2017
Supreme Court
12 pages
MANIPAL UNIVERSITY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-008381-008381 / 2017
Diary number: 20672 / 2012
Advocates: LAKSHMI RAMAN SINGH Vs AMIT KUMAR

03 July 2017
Supreme Court
4 pages
SANT LAL Vs RAJESH AND ORS ETC

Bench: HON'BLE MR. JUSTICE ARUN MISHRA
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-008395-008396 / 2017
Diary number: 33181 / 2013
Advocates: VINEET BHAGAT Vs

03 July 2017
Supreme Court
30 pages
POORAN CHANDRA JOSHI Vs BISWAN CHANDRA HARRIS (D)THR. LRS.

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-006138-006138 / 2009
Diary number: 19900 / 2007
Advocates: SHRISH KUMAR MISRA Vs

19 June 2017
Supreme Court
39 pages
SACHIN KUMAR MISHRA Vs SANJAY GUPTA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000284-000284 / 2015
Diary number: 11130 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
K. ANJUKUMAR Vs RAMOJI RAO

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000285-000285 / 2015
Diary number: 11866 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
MUKESH SHARMA Vs RAMESH CHANDRA AGARWAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000286-000286 / 2015
Diary number: 11131 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
DEVENDRA SINGH SISODIYA Vs RAMESH CHAND AGGARWAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000290-000290 / 2015
Diary number: 11821 / 2015
Advocates: MILIND KUMAR Vs

19 June 2017
Supreme Court
39 pages
SATENDRA SINGH RAGHUWANSHI & OTHERS Vs SANJAY GUPTA & OTHERS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000287-000287 / 2015
Diary number: 11133 / 2015
Advocates: PARMANAND PANDEY Vs

19 June 2017
Supreme Court
39 pages
VIVEK TIWARI Vs CHAIRMAN D.B. CORPORATION LTD. .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000288-000288 / 2015
Diary number: 10229 / 2015
Advocates: BALRAJ DEWAN Vs

19 June 2017
Supreme Court
39 pages
STATESMAN MAZDOOR UNION Vs RAVINDER KUMAR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000291-000291 / 2015
Diary number: 29421 / 2014
Advocates: P. GEORGE GIRI Vs

19 June 2017
Supreme Court
39 pages
THE INDIAN EXPRESS EMPLOYEES UNION (REGD.) Vs VIVEK GOENKA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: CONMT.PET.(C) No.-000450-000450 / 2014
Diary number: 30616 / 2014
Advocates: SATYA MITRA Vs