Showing 3451 - 3465 of 41947 judgements
13 July 2017
Supreme Court
6 pages
THE NEW INDIA ASSURANCE CO. LTD. Vs GAJENDER YADAV AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009006-009006 / 2017
Diary number: 27000 / 2015
Advocates: SANJAY KUMAR DUBEY Vs

12 July 2017
Supreme Court
3 pages
PRAVIND KUMAR Vs RADHE BALLABH MISHRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001123-001123 / 2017
Diary number: 40230 / 2016
Advocates: SHASHI BHUSHAN KUMAR Vs

11 July 2017
Supreme Court
7 pages
P.N. MOHANAN NAIR Vs STATE OF KERALA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001102-001104 / 2017
Diary number: 2884 / 2016
Advocates: V. K. SIDHARTHAN Vs

11 July 2017
Supreme Court
23 pages
PUNJAB STATE CIVIL SUPPLIES CORPORATION LTD. AND ANR. Vs M/S. ATWAL RICE AND GENERAL MILLS

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008943-008943 / 2017
Diary number: 51 / 2015
Advocates: J S WAD AND CO Vs

11 July 2017
Supreme Court
4 pages
INSTITUTE OF CHART.ACCOUNTANTS OF INDIA Vs M.S.RATHI

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-010326-010326 / 2011
Diary number: 27693 / 2004
Advocates: K. K. MOHAN Vs

11 July 2017
Supreme Court
6 pages
KALE (D) BY LRS. Vs UNION OF INDIA THROUGH LAND ACQUISITION COLLECTOR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003713-003713 / 2007
Diary number: 17038 / 2004
Advocates: FARRUKH RASHEED Vs SAHARYA & CO.

11 July 2017
Supreme Court
12 pages
MANAGER, CORPORATE EDUCATIONAL AGENCY Vs JAMES MATHEW

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000826-000827 / 2017
Diary number: 18886 / 2014
Advocates: ROMY CHACKO Vs

11 July 2017
Supreme Court
2 pages
MADHO SINGH Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000020-000020 / 2010
Diary number: 13336 / 1999
Advocates: RAJINDER MATHUR Vs JAGJIT SINGH CHHABRA

11 July 2017
Supreme Court
3 pages
KAMALJIT KAUR Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004484-004484 / 2009
Diary number: 13947 / 2007
Advocates: TUSHAR BAKSHI Vs S. JANANI

11 July 2017
Supreme Court
2 pages
B.A. NAIK SINCE DECEASED BY HIS LRS Vs THE STATE OF KARNATAKA THE SPECIAL LAND ACQUISITION OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008935-008936 / 2017
Diary number: 8076 / 2017
Advocates: SURBHI MEHTA Vs V. N. RAGHUPATHY

11 July 2017
Supreme Court
33 pages
RAM MURTI DEVI Vs PUSHPA DEVI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008954-008954 / 2017
Diary number: 20672 / 2013
Advocates: PRASHANT CHAUDHARY Vs

10 July 2017
Supreme Court
25 pages
MRIGANK JOHRI Vs U.O.I.

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-009316-009320 / 2013
Diary number: 31305 / 2011
Advocates: G. INDIRA Vs SUDARSHAN RAJAN

10 July 2017
Supreme Court
3 pages
M/S GENNEX LABORATORIES LTD. Vs COMMERCIAL TAX OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008765-008765 / 2017
Diary number: 14761 / 2015
Advocates: M. P. DEVANATH Vs S.. UDAYA KUMAR SAGAR

10 July 2017
Supreme Court
3 pages
NAGAR NIGAM KANPUR NAGAR Vs BRIJBALA TEWARI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008754-008754 / 2017
Diary number: 8245 / 2014
Advocates: PRADEEP MISRA Vs

07 July 2017
Supreme Court
16 pages
VITHAL RAO AND ANR ETC Vs THE SPECIAL LAND ACQUISITION OFFICER

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001645-001647 / 2016
Diary number: 33577 / 2014
Advocates: T. R. B. SIVAKUMAR Vs