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29 October 1980
Supreme Court 7 pages DARA SINGH Vs STATE THROUGH DIRECTOR OF ENFORCEMENT, NEW DELHI
Bench: VENKATARAMIAH,E.S. (J) |
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28 October 1980
Supreme Court 8 pages S. L. SACHDEV & ANR. Vs UNION OF INDIA & ORS.
Bench: CHANDRACHUD,Y.V. ((CJ) |
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24 October 1980
Supreme Court 8 pages SMT. SHALINI SONI ETC. Vs UNION OF INDIA & ORS. ETC.
Bench: REDDY,O. CHINNAPPA (J) |
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10 October 1980
Supreme Court 15 pages THE CONTROLLER OF ESTATE DUTY, LUCKNOW Vs ALOKE MITRA
Bench: SEN,A.P. (J) |
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10 October 1980
Supreme Court 7 pages H. S. BAINS DIRECTOR SMALL SAVING-CUM-DEPUTY SECRETARY,FINA Vs THE STATE (UNION TERRITORY OF CHANDIGARH)
Bench: REDDY,O. CHINNAPPA (J) |
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09 October 1980
Supreme Court 13 pages M. LACHIA SETTY & SONS LTD. ETC. ETC. Vs THE COFFEE BOARD, BANGALORE
Bench: TULZAPURKAR,V.D. |
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09 October 1980
Supreme Court 25 pages RAMJI DAYAWALA & SONS (P) LTD. Vs INVEST IMPORT
Bench: DESAI,D.A. |
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09 October 1980
Supreme Court 5 pages JODH SINGH Vs UNION OF INDIA & ANR.
Bench: DESAI,D.A. |
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08 October 1980
Supreme Court 12 pages COMMISSIONER OF SALES TAX, GUJARAT Vs UNION MEDICAL AGENCY
Bench: BHAGWATI,P.N. |
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07 October 1980
Supreme Court 6 pages KARBALAI BEGUM Vs MOHD. SAYEED AND ANR.
Bench: FAZALALI,SYED MURTAZA |
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26 September 1980
Supreme Court 4 pages RANJIT SINGH ETC. ETC. Vs UNION OF INDIA
Case number: Writ Petition (Civil) 833 of 1979 |
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26 September 1980
Supreme Court 9 pages MANGALBHAI MOTIRAM PATEL Vs STATE OF MAHARASHTRA & ORS.
Bench: SEN,A.P. (J) |
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25 September 1980
Supreme Court 19 pages STATE OF KARNATAKA & ANR. Vs M/S. HANSA CORPORATION
Bench: DESAI,D.A. |
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25 September 1980
Supreme Court 6 pages BASANT LAL (DEAD) BY LRS. & ANR. Vs THE STATE OF U.P. AND ANR.
Bench: FAZALALI,SYED MURTAZA |
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24 September 1980
Supreme Court 11 pages SRINIVASA ENTERPRISES & ORS. Vs UNION OF INDIA ETC.
Bench: KRISHNAIYER,V.R. |