Judgements

17 July 2017
Supreme Court
4 pages

RAJEEV KUMAR Vs LIFE INSURANCE CORPORATION OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009140-009140 / 2017
Diary number: 15212 / 2017
Advocates: P. D. SHARMA Vs

17 July 2017
Supreme Court
3 pages

HRIDAY SHANKAR TIWARI Vs DISTRICT COOPERATIVE BANK LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009137-009137 / 2017
Diary number: 42865 / 2016
Advocates: K. L. JANJANI Vs

17 July 2017
Supreme Court
2 pages

RAM NARESH YADAV Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001176-001176 / 2017
Diary number: 4072 / 2017
Advocates: VIVEK SINGH Vs ANIL K. JHA

17 July 2017
Supreme Court
2 pages

MUNSHIYA (DEAD) THR LRS. Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009142-009142 / 2017
Diary number: 43117 / 2016
Advocates: RISHI MALHOTRA Vs

17 July 2017
Supreme Court
3 pages

M.ELANGOVAN Vs UNION OF INDIA AND ORS. REP. BY ITS CHIEF POSTMASTER GENERAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009141-009141 / 2017
Diary number: 19857 / 2012
Advocates: S. R. SETIA Vs

14 July 2017
Supreme Court
26 pages

EXTRA JUDICIAL EXECUTION VICTIM AND ANR. Vs UNION OF INDIA AND ORS.

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(Crl.) No.-000129-000129 / 2012
Diary number: 29000 / 2012
Advocates: JYOTI MENDIRATTA Vs

14 July 2017
Supreme Court
19 pages

MUKHTIAR SINGH SINCE (DECD.) THROUGH HIS LRS Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001163-001163 / 2017
Diary number: 41877 / 2015
Advocates: O. P. BHADANI Vs KULDIP SINGH

14 July 2017
Supreme Court
14 pages

MANMOHAN ATTAVAR Vs NEELAM MANMOHAN ATTAVAR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-002500-002500 / 2017
Diary number: 37169 / 2016
Advocates: BALAJI SRINIVASAN Vs

14 July 2017
Supreme Court
12 pages

FIRDAUS Vs ORIENTAL INSURANCE CO. LTD. .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009310-009310 / 2017
Diary number: 8314 / 2015
Advocates: SHAKIL AHMED SYED Vs

14 July 2017
Supreme Court
2 pages

MANNU PRASAD SINGH Vs UNION OF INDIA AND ORS. .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009077-009077 / 2017
Diary number: 26932 / 2008
Advocates: AMIT PAWAN Vs

13 July 2017
Supreme Court
4 pages

LALDHARI MISTRI(DEAD) THR. LRS. Vs VIJAY KUMAR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005780-005780 / 2008
Diary number: 1991 / 2006
Advocates: GAURAV AGRAWAL Vs SAMIR ALI KHAN

13 July 2017
Supreme Court
16 pages

LAUREL ENERGETICS PVT. LTD. Vs SECURITIES EXCHANGE BOARD OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005675-005675 / 2017
Diary number: 13304 / 2017
Advocates: ANANNYA GHOSH Vs

13 July 2017
Supreme Court
53 pages

GIRISH KUMAR SUNEJA Vs CBI

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE A.K. SIKRI
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-001137-001137 / 2017
Diary number: 37925 / 2016
Advocates: ASHWARYA SINHA Vs

13 July 2017
Supreme Court
3 pages

VINOD KUMAR KHAJURIA Vs THE STATE OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002386-002388 / 2011
Diary number: 20313 / 2006
Advocates: RAMESH BABU M. R. Vs M. SHOEB ALAM

13 July 2017
Supreme Court
1 pages

UNION OF INDIA Vs O.T. ANTHRAYOSE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006056-006056 / 2011
Diary number: 21562 / 2006
Advocates: D. S. MAHRA Vs