Judgements

Showing 331 - 345 of 41947 judgements
18 December 2019
Supreme Court
13 pages
DAV PUBLIC SCHOOL Vs THE SENIOR MANAGER INDIAN BANK MIDNAPUR BRANCH

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE MR. JUSTICE HRISHIKESH ROY
Case number: C.A. No.-009352-009352 / 2019
Diary number: 28537 / 2018
Advocates: SUBHASISH BHOWMICK Vs

18 December 2019
Supreme Court
27 pages
M/S DALMIA POWER LTD. Vs THE ASSISTANT COMMISSIONER OF INCOME TAX

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-009496-009499 / 2019
Diary number: 28701 / 2019
Advocates: MEERA MATHUR Vs

18 December 2019
Supreme Court
20 pages
STANDARD CHARTERED BANK Vs HEAVY ENGINEERING CORPORATION LTD.

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-009288-009288 / 2019
Diary number: 29559 / 2019
Advocates: VIKAS KUMAR Vs

18 December 2019
Supreme Court
24 pages
VINAY EKNATH LAD Vs CHIU MAO CHEN

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Case number: C.A. No.-004726-004726 / 2010
Diary number: 36789 / 2008
Advocates: RAJESH MAHALE Vs

18 December 2019
Supreme Court
17 pages
KANWAR PAL SINGH Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-001920-001920 / 2019
Diary number: 38681 / 2019
Advocates: AVINASH KR. LAKHANPAL Vs

18 December 2019
Supreme Court
20 pages
AKSHAY KUMAR SINGH Vs THE STATE NCT OF DELHI

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: R.P.(Crl.) No.-000602-000603 / 2019
Diary number: 44603 / 2019
Advocates: SADASHIV Vs

18 December 2019
Supreme Court
11 pages
THE STATE OF ODISHA Vs BICHITRANANDA DAS

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-009521-009521 / 2019
Diary number: 45004 / 2018
Advocates: SUVENDU SUVASIS DASH Vs

18 December 2019
Supreme Court
18 pages
IN RE ASSESSMENT OF THE CRIMINAL JUSTICE SYSTEM IN RESPONSE TO SEXUAL OFFENCES Vs

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SMW(Crl) No.-000004 / 2019
Diary number: 45897 / 2019
Advocates: BY COURTS MOTION Vs

17 December 2019
Supreme Court
34 pages
UNIVERSITY OF DELHI Vs UNION OF INDIA

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE A.S. BOPANNA
Judgment by: HON'BLE MR. JUSTICE A.S. BOPANNA
Case number: C.A. No.-009488-009489 / 2019
Diary number: 3576 / 2019
Advocates: Goutham Shivshankar Vs

17 December 2019
Supreme Court
9 pages
MANJU Vs THE STATE OF DELHI

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-001268-001268 / 2013
Diary number: 8960 / 2013
Advocates: ANJANI AIYAGARI Vs B. V. BALARAM DAS

17 December 2019
Supreme Court
22 pages
DR. (MAJOR) MEETA SAHAI Vs STATE OF BIHAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE B.R. GAVAI, HON'BLE MR. JUSTICE SURYA KANT
Judgment by: HON'BLE MR. JUSTICE SURYA KANT
Case number: C.A. No.-009482-009482 / 2019
Diary number: 10021 / 2017
Advocates: GAURAV AGRAWAL Vs

17 December 2019
Supreme Court
13 pages
MUNISH KAKKAR Vs NIDHI KAKKAR

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-009318-009318 / 2014
Diary number: 11032 / 2011
Advocates: MUKUL KUMAR Vs

17 December 2019
Supreme Court
18 pages
BRIG L. I. SINGH YSM Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009223-009224 / 2019
Diary number: 15624 / 2019
Advocates: Gaichangpou Gangmei Vs

17 December 2019
Supreme Court
12 pages
JATINDER KUMAR Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-001850-001850 / 2010
Diary number: 20736 / 2009
Advocates: SANJAY JAIN Vs MONIKA GUSAIN

17 December 2019
Supreme Court
10 pages
HARINDER SINGH @ HIRA Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: Crl.A. No.-000586-000586 / 2010
Diary number: 21677 / 2009
Advocates: SUSHIL BALWADA Vs