Showing 3421 - 3435 of 41947 judgements
19 July 2017
Supreme Court
3 pages
RAJASTHAN PUBLIC SERVICE COMMISSION Vs KAILASH CHANDRA JYOTISHI AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009289-009289 / 2017
Diary number: 32673 / 2015
Advocates: SURYA KANT Vs A. N. ARORA

19 July 2017
Supreme Court
10 pages
K. SUBBARAYUDU Vs SPECIAL DEPUTY COLLECTOR (LAND ACQUISITION)

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009288-009288 / 2017
Diary number: 32538 / 2016
Advocates: ABHIJIT SENGUPTA Vs

19 July 2017
Supreme Court
8 pages
NELATUR SAMPOORANAMMA Vs SPECIAL DEPUTY COLLECTOR, LA, TELUGU GANGA PROJECT, PODALAKUR AT NELLOR, ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-009287-009287 / 2017
Diary number: 35118 / 2014
Advocates: ABHIJIT SENGUPTA Vs GUNTUR PRABHAKAR

18 July 2017
Supreme Court
33 pages
SONU @ AMAR Vs STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001418-001418 / 2013
Diary number: 2036 / 2013
Advocates: P. N. PURI Vs

18 July 2017
Supreme Court
10 pages
BHAIRON SAHAI (D) THR.LRS. Vs BISHAMBER DAYAL (D) THR.LRS. .

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009198-009198 / 2017
Diary number: 19093 / 2011
Advocates: RANJEETA ROHATGI Vs

18 July 2017
Supreme Court
16 pages
GLAXO SMITHKLINE PHARMACEUTICAL LTD. THROUGH ITS SENIOR GENERAL MANAGER LEGAL AND SECRETARIAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006178-006178 / 2009
Diary number: 6295 / 2004
Advocates: GAGRAT AND CO Vs B. KRISHNA PRASAD

18 July 2017
Supreme Court
13 pages
DR. MANJEET KAUR MONGA (DEAD) THR. HER LEGAL HEIRS KARAN VIR SINGH MONGA Vs K.L. SUNEJA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005032-005033 / 2016
Diary number: 35982 / 2015
Advocates: NIKILESH RAMACHANDRAN Vs MILIND KUMAR

18 July 2017
Supreme Court
7 pages
THE STATE OF UTTAR PRADESH Vs AMIT PAL SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001184-001184 / 2017
Diary number: 36213 / 2016
Advocates: ADARSH UPADHYAY Vs TARUNA ARDHENDUMAULI PRASAD

18 July 2017
Supreme Court
3 pages
HIND KAMGAR SANGHATANA Vs DAI ICHI KARKARIA LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009222-009222 / 2017
Diary number: 31803 / 2013
Advocates: SESHATALPA SAI BANDARU Vs VIVEK A. VASHI

18 July 2017
Supreme Court
2 pages
RABINDRANATH BARIK Vs THE STATE OF ODISHA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001186-001186 / 2017
Diary number: 41194 / 2016
Advocates: ASHOK PANIGRAHI Vs MILIND KUMAR

17 July 2017
Supreme Court
14 pages
SHUBHAM BAHUUDDESHIYA SANSTHA, WADDHAMANA Vs DNYANESHWAR GOVINDRAO DAIGAVHANE

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009161-009161 / 2017
Diary number: 11649 / 2017
Advocates: AMOL B. KARANDE Vs

17 July 2017
Supreme Court
22 pages
HAMEED KUNJU Vs NAZIM

Bench: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-009151-009151 / 2017
Diary number: 17956 / 2016
Advocates: LIZ MATHEW Vs

17 July 2017
Supreme Court
37 pages
PADMINI MAHENDRABHAI GADDA Vs STATE OF GUJARAT

Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: Crl.A. No.-000040-000040 / 2007
Diary number: 26552 / 2006
Advocates: NIKHIL GOEL Vs HEMANTIKA WAHI

17 July 2017
Supreme Court
5 pages
THE STATE OF ODISHA Vs BIBHISAN KANHAR

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-009124-009124 / 2017
Diary number: 5046 / 2016
Advocates: ANINDITA PUJARI Vs

17 July 2017
Supreme Court
1 pages
NAGORAO VITTHALRAO SALUNKE Vs REGIONAL OFFICER, MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION LATUR AND ORS.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-009160-009160 / 2017
Diary number: 10605 / 2017
Advocates: SUDHANSHU S. CHOUDHARI Vs