Judgements

21 July 2017
Supreme Court
165 pages

MS. EERA THROUGH DR. MANJULA KRIPPENDORF Vs STATE (GOVT. OF NCT OF DELHI)

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-001217-001219 / 2017
Diary number: 8073 / 2016
Advocates: AISHWARYA BHATI Vs

21 July 2017
Supreme Court
40 pages

SWARAJ ABHIYAN Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000857-000857 / 2015
Diary number: 41648 / 2015
Advocates: PRASHANT BHUSHAN Vs

21 July 2017
Supreme Court
3 pages

GIRISH SANGAPPA JAGGAL Vs UNION OF INDIA MINISTRY OF FINANCE DEPARTMENT OF ECONOMIC AFFAIRS SECRETARY.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: W.P.(C) No.-000123-000123 / 2016
Diary number: 2722 / 2016
Advocates: MUKTI CHOWDHARY Vs

20 July 2017
Supreme Court
1 pages

SAJJA SESHAGIRI RAO Vs N. PURNACHANDRA RAO .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005165-005165 / 2010
Diary number: 11520 / 2005
Advocates: G. RAMAKRISHNA PRASAD Vs C. K. SUCHARITA

20 July 2017
Supreme Court
2 pages

ARVIND KUMAR GUPTA Vs PRINCIPAL SECRETARY, M/O H.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009390-009390 / 2013
Diary number: 21446 / 2007
Advocates: S. N. BHAT Vs SURYA KANT

20 July 2017
Supreme Court
2 pages

UNION OF INDIA Vs B.D. KOLI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007524-007524 / 2009
Diary number: 4207 / 2004
Advocates: SHREEKANT N. TERDAL Vs SHIVAJI M. JADHAV

20 July 2017
Supreme Court
3 pages

KARNATI RAVI Vs COMMNR., SURVEY SETTLEMENTS AND LAND RECORDS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000897-000897 / 2010
Diary number: 22200 / 2007
Advocates: C. S. N. MOHAN RAO Vs C. K. SUCHARITA

20 July 2017
Supreme Court
3 pages

SATWANT SINGH Vs MALKEET SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-003001-003001 / 2008
Diary number: 23106 / 2007
Advocates: ABHISHEK ATREY Vs BHASKAR Y. KULKARNI

20 July 2017
Supreme Court
4 pages

SATISH KUMAR ETC. Vs STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009358-009360 / 2017
Diary number: 480 / 2015
Advocates: RITESH KHATRI Vs

20 July 2017
Supreme Court
5 pages

B. NAGOJI RAO Vs THE SPECIAL LAND ACQUISITION OFFICER .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009361-009361 / 2017
Diary number: 12857 / 2016
Advocates: S. N. BHAT Vs

19 July 2017
Supreme Court
2 pages

RAFIQ Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001209-001209 / 2017
Diary number: 17184 / 2016
Advocates: ARUP BANERJEE Vs

19 July 2017
Supreme Court
7 pages

THE ESTATE OFFICER Vs JAGTAR SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001749-001749 / 2008
Diary number: 11530 / 2007
Advocates: RACHANA JOSHI ISSAR Vs MITTER & MITTER CO.

19 July 2017
Supreme Court
3 pages

M/S HOTEL TRAMBOO CONTINENTAL Vs HOME DEPARTMENT CIVIL SECRETARIAT GOVT OF JAMMU AND KASHMIR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-005393-005395 / 2009
Diary number: 34503 / 2008
Advocates: LIZ MATHEW Vs M. SHOEB ALAM

19 July 2017
Supreme Court
2 pages

JAGPAL SINGH THAKUR Vs THE STATE OF MADHYA PRADESH FOREST AND ENVIRONMENT THR. SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009291-009291 / 2017
Diary number: 11572 / 2017
Advocates: RAJESH SRIVASTAVA Vs

19 July 2017
Supreme Court
2 pages

PARDEEP KUMAR Vs BELA SINGH AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009321-009321 / 2017
Diary number: 14524 / 2017
Advocates: MUKUL KUMAR Vs