Showing 3391 - 3405 of 41947 judgements
27 July 2017
Supreme Court
5 pages
GANDHE VIJAY KUMAR Vs MULJI @ MULCHAND

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001384-001384 / 2011
Diary number: 28796 / 2007
Advocates: Y. RAJA GOPALA RAO Vs ANJANI AIYAGARI

27 July 2017
Supreme Court
4 pages
BOARD OF TRUSTEES FOR THE PORT OF CAL.PO Vs PORT TENANTS WELFARE ASSN.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004491-004491 / 2010
Diary number: 12922 / 2007
Advocates: A. V. RANGAM Vs FOX MANDAL & CO.

26 July 2017
Supreme Court
38 pages
BIMOLANGSHU ROY(DEAD)THROUGH LRS. Vs STATE OF ASSAM .

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: T.C.(C) No.-000169-000169 / 2006
Diary number: 60278 / 2006
Advocates: BRIJ BHUSHAN Vs P. PARMESWARAN

26 July 2017
Supreme Court
10 pages
THE GREATER BOMBAY COOPERATIVE BANK LIMITED Vs MR. NAGARAJ GANESHMAL JAIN AND ORS.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE PRAFULLA C. PANT, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009777-009778 / 2017
Diary number: 27535 / 2014
Advocates: ABHIJAT P. MEDH Vs SUDHANSHU S. CHOUDHARI

26 July 2017
Supreme Court
6 pages
RAJIV DAWAR Vs HIGH COURT OF DELHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-000051-000051 / 2007
Diary number: 1459 / 2007
Advocates: ASHOK MATHUR Vs C. K. SUCHARITA

26 July 2017
Supreme Court
6 pages
M.D. JAIN Vs BHAGYAVATHI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-002133-002133 / 2009
Diary number: 22280 / 2007
Advocates: AP & J CHAMBERS Vs

25 July 2017
Supreme Court
30 pages
SGT CHAMAN LAL Vs UNION OF INDIA .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-008834-008834 / 2015
Diary number: 6241 / 2015
Advocates: PETITIONER-IN-PERSON Vs

25 July 2017
Supreme Court
22 pages
STATE OF U.P Vs SHIV KUMAR PATHAK

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-004347-004375 / 2014
Diary number: 40659 / 2013
Advocates: RAKESH MISHRA Vs

25 July 2017
Supreme Court
8 pages
NEERAJ KUMAR RAI AND OTHERS Vs STATE OF U.P. AND OTHERS

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-009732-009732 / 2017
Diary number: 11436 / 2015
Advocates: S. JANANI Vs

25 July 2017
Supreme Court
66 pages
STATE OF U.P Vs ANAND KUMAR YADAV .

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-009529-009529 / 2017
Diary number: 38787 / 2015
Advocates: M. R. SHAMSHAD Vs

25 July 2017
Supreme Court
10 pages
RAM KUMAR PATEL Vs STATE OF U.P .

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-009546-009546 / 2017
Diary number: 23962 / 2016
Advocates: VINOD KUMAR TEWARI Vs

25 July 2017
Supreme Court
9 pages
PARMINDER SINGH Vs GURPREET SINGH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003612-003612 / 2009
Diary number: 30398 / 2007
Advocates: JYOTI MENDIRATTA Vs JASPREET GOGIA

25 July 2017
Supreme Court
13 pages
PUBLIC TRUST SHRI GEETA SATSANG BHAWAN Vs NAND LAL .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-003034-003034 / 2008
Diary number: 30838 / 2006
Advocates: MOHAN PANDEY Vs PRATIBHA JAIN

25 July 2017
Supreme Court
8 pages
RAM GOPAL DWIVEDI Vs M/S KANPUR ELECTRICITY SUPPLY CO.LTD. THROUGH ITS GENERAL MANAGER

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008125-008125 / 2009
Diary number: 31732 / 2007
Advocates: SATYA MITRA GARG Vs DR.RAJEEV SHARMA

24 July 2017
Supreme Court
4 pages
P. CHANDRAKALA Vs K. NARENDER .

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-001241-001241 / 2017
Diary number: 5697 / 2015
Advocates: HITENDRA NATH RATH Vs