Showing 3376 - 3390 of 41947 judgements
01 August 2017
Supreme Court
2 pages
R. MADHUSUDHAN Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001298-001298 / 2017
Diary number: 40673 / 2016
Advocates: SHAILENDRA BHARDWAJ Vs JOSEPH ARISTOTLE S.

31 July 2017
Supreme Court
23 pages
JANHIT MANCH Vs URBAN DEVELOPMENT DEPARTMENT

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: T.P.(C) No.-000567-000567 / 2017
Diary number: 10364 / 2017
Advocates: GARIMA PRASHAD Vs

31 July 2017
Supreme Court
5 pages
RAJA VENKATESWARLU Vs MADA VENKATA SUBBAIAH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009916-009916 / 2017
Diary number: 33633 / 2014
Advocates: M. VIJAYA BHASKAR Vs

31 July 2017
Supreme Court
3 pages
NISA Vs BINSHA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009921-009921 / 2017
Diary number: 21433 / 2017
Advocates: ANKUR S. KULKARNI Vs

28 July 2017
Supreme Court
6 pages
UNION OF INDIA Vs NIYAZUDDIN SK

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001277-001277 / 2017
Diary number: 27802 / 2015
Advocates: B. KRISHNA PRASAD Vs RUKHSANA CHOUDHURY

28 July 2017
Supreme Court
4 pages
ARUN KUMAR AND ORS ETC ETC Vs UNION OF INDIA THRU LAND ACQUISITION OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009845-009858 / 2017
Diary number: 3888 / 2016
Advocates: RAVINDRA BANA Vs

28 July 2017
Supreme Court
5 pages
BEENA R. Vs THE KERALA PUBLIC SERVICE COMMISSION .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009843-009844 / 2017
Diary number: 15893 / 2015
Advocates: RANJAN KUMAR Vs

27 July 2017
Supreme Court
6 pages
ALTAB GHARAMI @ ATLAB SK Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001242-001242 / 2017
Diary number: 30571 / 2014
Advocates: BIJAN KUMAR GHOSH Vs

27 July 2017
Supreme Court
20 pages
RAJESH SHARMA Vs THE STATE OF UTTAR PRADESH

Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001265-001265 / 2017
Diary number: 6593 / 2017
Advocates: P. N. PURI Vs

27 July 2017
Supreme Court
9 pages
NARESH KUMAR @ NITU Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE PRAFULLA C. PANT, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001053-001053 / 2016
Diary number: 35324 / 2016
Advocates: RISHI MALHOTRA Vs VARINDER KUMAR SHARMA

27 July 2017
Supreme Court
6 pages
SOUTHERN POWER DISTRIBUTION COMPANY OF TELANGANA LTD. THROUGH ITS CMD Vs GOPAL AGARWAL

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-001918-001918 / 2016
Diary number: 17798 / 2007
Advocates: RAKESH K. SHARMA Vs Y. RAJA GOPALA RAO

27 July 2017
Supreme Court
38 pages
MUMBAI PORT TRUST Vs M/S. SHRI LAKSHMI STEELS AND ORS. ETC.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009831-009832 / 2017
Diary number: 851 / 2017
Advocates: A. V. RANGAM Vs

27 July 2017
Supreme Court
17 pages
HAFFKINE BIO-PHARMACEUTICAL CORPORATION LTD. A GOVERNMENT OF MAHARASHTRA UNDERTAKING THROUGH MANAGER Vs M/S NIRLAC CHEMICALS THROUGH ITS MANAGER

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-009836-009836 / 2017
Diary number: 37972 / 2016
Advocates: SESHATALPA SAI BANDARU Vs KAMINI JAISWAL

27 July 2017
Supreme Court
3 pages
KHUBI RAM Vs LALIT MOHAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-001923-001923 / 2010
Diary number: 25803 / 2009
Advocates: SURYA KANT Vs DINESH KUMAR GARG

27 July 2017
Supreme Court
1 pages
SHUSHMA PANDEY Vs SHEELA SHARMA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002740-002740 / 2010
Diary number: 24325 / 2007
Advocates: S. K. VERMA Vs T. MAHIPAL