Judgements

03 August 2017
Supreme Court
22 pages

COMMISSIONER OF INCOME TAX 1 Vs M/S. HINDUSTAN PETROLEUM CORPORATION LTD.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009295-009295 / 2017
Diary number: 30984 / 2013
Advocates: ANIL KATIYAR Vs R. CHANDRACHUD

03 August 2017
Supreme Court
36 pages

RUSTOM KERAWALLA FOUNDATION Vs STATE OF MAHARASHTRA .

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-003696-003696 / 2017
Diary number: 33230 / 2011
Advocates: PAREKH & CO. Vs NAVEEN R. NATH

03 August 2017
Supreme Court
6 pages

SUREKHA Vs NEELAKANTH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-010018-010018 / 2017
Diary number: 39255 / 2014
Advocates: H. CHANDRA SEKHAR Vs

03 August 2017
Supreme Court
7 pages

NAGAR NIGAM, ALLAHABAD THROUGH ITS MUNICIPAL COMMISSIONER Vs LIFE INSURANCE CORPORATION OF INDIA THROUGH ITS DIRECTOR

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007460-007460 / 2009
Diary number: 12078 / 2005
Advocates: T. N. SINGH Vs INDRA SAWHNEY

03 August 2017
Supreme Court
3 pages

M/S.ANSAL PROPERTIES & INFRAST.LTD. Vs STATE OF HARYANA .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010017-010017 / 2017
Diary number: 14209 / 2008
Advocates: SANJAY JAIN Vs UGRA SHANKAR PRASAD

02 August 2017
Supreme Court
114 pages

COMMON CAUSE Vs UNION OF INDIA .

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000114-000114 / 2014
Diary number: 4352 / 2014
Advocates: PRASHANT BHUSHAN Vs

02 August 2017
Supreme Court
47 pages

RAJIV KUMAR Vs STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000251-000251 / 2017
Diary number: 9045 / 2016
Advocates: ABHISHEK ATREY Vs

02 August 2017
Supreme Court
56 pages

NEERA YADAV Vs CENTRAL BUREAU OF INVESTIGATION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: Crl.A. No.-000253-000253 / 2017
Diary number: 8690 / 2016
Advocates: P. V. DINESH Vs

02 August 2017
Supreme Court
6 pages

THE COMMR.CORPORATION OF MADURAI Vs DR.I.ISMAIL AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010002-010002 / 2017
Diary number: 27822 / 2013
Advocates: ANIL KUMAR MISHRA-I Vs G. BALAJI

02 August 2017
Supreme Court
5 pages

M/S EVEREADY INDUSTRIES INDIA LTD. Vs M.S.E.F.C.,CHENNAI REGION & ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010006-010006 / 2017
Diary number: 12607 / 2013
Advocates: KHAITAN & CO. Vs

01 August 2017
Supreme Court
30 pages

IQ CITY FOUNDATION Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000502 / 2017
Diary number: 19852 / 2017
Advocates: PRANAYA GOYAL Vs

01 August 2017
Supreme Court
22 pages

GLOCAL MEDICAL COLLEGE AND SUPER SPECIALITY HOSPITAL AND RESEARCH CENTRE Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000411 / 2017
Diary number: 17343 / 2017
Advocates: KAMAL MOHAN GUPTA Vs

01 August 2017
Supreme Court
11 pages

CENTRAL BUREAU OF INVESTIGATION Vs M. SIVAMANI

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001261-001262 / 2017
Diary number: 1767 / 2017
Advocates: MUKESH KUMAR MARORIA Vs SENTHIL JAGADEESAN

01 August 2017
Supreme Court
14 pages

BIBI FATIMA Vs M. AHAMED HUSSAIN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-007023-007023 / 2012
Diary number: 6091 / 2006
Advocates: P. R. RAMASESH Vs A. RAGHUNATH

01 August 2017
Supreme Court
8 pages

RAJKISHORE PUROHIT Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001292-001292 / 2017
Diary number: 31583 / 2014
Advocates: ABHA R. SHARMA Vs C. D. SINGH