Judgements

09 August 2017
Supreme Court
7 pages

ABHINAV GUPTA Vs G.K. MEHTA ERSTWHILE VICE CHANCELLOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002198-002198 / 2006
Diary number: 28586 / 2005
Advocates: VINOD KUMAR TEWARI Vs DEBASIS MISRA

09 August 2017
Supreme Court
2 pages

THE STATE OF UTTARAKHAND STATE OF UTTARAKHAND Vs MAHENDRA SINGH .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010647-010647 / 2010
Diary number: 14879 / 2007
Advocates: ANUVRAT SHARMA Vs SAKSHI KAKKAR

09 August 2017
Supreme Court
2 pages

BOARD OF APPRENTICESHIP TRAINING (SR) AND ANR. Vs M.ANBUMANI . AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002776-002776 / 2009
Diary number: 3105 / 2007
Advocates: RAMESHWAR PRASAD GOYAL Vs M. VIJAYA BHASKAR

09 August 2017
Supreme Court
3 pages

VED PRAKASH Vs MUNI LAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010363-010363 / 2017
Diary number: 12468 / 2017
Advocates: ANIL KUMAR TANDALE Vs

09 August 2017
Supreme Court
12 pages

VITHAL TUKARAM KADAM AND ANR. Vs VAMANRAO SAWALARAM BHOSALE AND ORS.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-007245-007246 / 2011
Diary number: 4931 / 2006
Advocates: MUKTI CHOWDHARY Vs RANJITH K. C.

09 August 2017
Supreme Court
2 pages

ANIL HARIKISAN NAVANDAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001362-001362 / 2017
Diary number: 275 / 2016
Advocates: BINA GUPTA Vs

09 August 2017
Supreme Court
2 pages

DILIPKUMAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001363-001363 / 2017
Diary number: 613 / 2016
Advocates: BINA GUPTA Vs

08 August 2017
Supreme Court
5 pages

PRAVEER KUMAR PRINCIPAL SECRETARY DEPARTMENT OF MEDICAL HEALTH AND WELFARE Vs REENA KUMARI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010238-010238 / 2017
Diary number: 20473 / 2017
Advocates: ARDHENDUMAULI KUMAR PRASAD Vs

08 August 2017
Supreme Court
8 pages

P.D. GOEL Vs HIGH COURT OF HIMACHAL PRADESH REGISTRAR GENERAL

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-010244-010244 / 2017
Diary number: 11330 / 2016
Advocates: TUSHAR BAKSHI Vs

04 August 2017
Supreme Court
13 pages

U. MANJUNATH RAO Vs U. CHANDRASHEKAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-009951-009951 / 2017
Diary number: 30161 / 2014
Advocates: RAJEEV SINGH Vs

04 August 2017
Supreme Court
27 pages

STATE THROUGH CENTRAL BUREAU OF INVESTIGATION Vs ANUP KUMR SRIVASTAVA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE R.K. AGRAWAL
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-001336-001336 / 2017
Diary number: 27526 / 2014
Advocates: B. V. BALARAM DAS Vs

04 August 2017
Supreme Court
5 pages

RAMA SHANKAR SRIVASTAVA Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001339-001339 / 2017
Diary number: 12379 / 2017
Advocates: DUSHYANT PARASHAR Vs

04 August 2017
Supreme Court
4 pages

SHEELA GOYAL Vs ADVISOR TO THE ADMINISTRATOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010199-010199 / 2017
Diary number: 36393 / 2016
Advocates: ANUBHA AGRAWAL Vs

04 August 2017
Supreme Court
5 pages

M.P. HOUSING BOARD (NOW KNOWN AS M.P HOUSING AND INFRASTRUCTURE DEVELOPMENT BOARD) AND ORS. Vs PURUSHOTTAM LAL AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010200-010200 / 2017
Diary number: 669 / 2016
Advocates: PRAMOD DAYAL Vs SUNNY CHOUDHARY

03 August 2017
Supreme Court
17 pages

SANJAY KHANDERAO WADANE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE R.K. AGRAWAL
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-001962-001962 / 2011
Diary number: 26939 / 2011
Advocates: SUDHANSHU S. CHOUDHARI Vs