Showing 3331 - 3345 of 41947 judgements
11 August 2017
Supreme Court
20 pages
THE ENVIRONMENT AND CONSUMER PROTECTION FOUNDATION ETC. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000659-000659 / 2007
Diary number: 33369 / 2007
Advocates: RAVINDRA BANA Vs

11 August 2017
Supreme Court
15 pages
M/S SUNDER MARKETING ASSOCIATES Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(C) No.-019166 / 2017
Diary number: 21547 / 2017
Advocates: SHREE PAL SINGH Vs

11 August 2017
Supreme Court
6 pages
SURAJ PAL (D) THR. LRS. Vs RAM MANORATH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-005883-005883 / 2013
Diary number: 15079 / 2007
Advocates: ABHISTH KUMAR Vs MONA K. RAJVANSHI

11 August 2017
Supreme Court
9 pages
UNION OF INDIA Vs S.RAVICHANDRAN

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-000429-000429 / 2017
Diary number: 30420 / 2015
Advocates: SUSHMA SURI Vs

10 August 2017
Supreme Court
25 pages
J. VASANTHI Vs N. RAMANI KANTHAMMAL (D) REP. BY LRS.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-003396-003396 / 2017
Diary number: 30673 / 2016
Advocates: T. R. B. SIVAKUMAR Vs

10 August 2017
Supreme Court
12 pages
UNION OF INDIA Vs EX LAC NALLAM SHIVA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-000967 / 2017
Diary number: 12465 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

10 August 2017
Supreme Court
3 pages
K. NAVEEN KUMAR Vs COMMERCIAL TAX OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010242 / 2017
Diary number: 23715 / 2017
Advocates: LAWYER S KNIT & CO Vs

10 August 2017
Supreme Court
15 pages
DHARAM PAL Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001878-001878 / 2009
Diary number: 23640 / 2006
Advocates: SANJAY JAIN Vs KAMAL MOHAN GUPTA

10 August 2017
Supreme Court
11 pages
B. VIJAYA BHARATHI Vs P. SAVITRI .

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000512-000512 / 2009
Diary number: 3044 / 2006
Advocates: PROMILA Vs ANNAM D. N. RAO

10 August 2017
Supreme Court
2 pages
RAJASTHAN STATE ROAD TRANSPORT CORP. Vs DEVI SHANKAR .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007340-007340 / 2009
Diary number: 31797 / 2008
Advocates: S. K. BHATTACHARYA Vs JITENDRA MOHAN SHARMA

10 August 2017
Supreme Court
17 pages
A.P. SHOWKATH ALI Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002827-002827 / 2010
Diary number: 32016 / 2007
Advocates: K. RAJEEV Vs

10 August 2017
Supreme Court
12 pages
K. RAVEENDRANATHAN NAIR Vs COMMNR. OF INCOME TAX .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003131-003131 / 2006
Diary number: 18376 / 2004
Advocates: LAWYER S KNIT & CO Vs RAMESH BABU M. R.

09 August 2017
Supreme Court
17 pages
BASANT RAO GUHE Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-001279-001279 / 2017
Diary number: 5106 / 2014
Advocates: HARSH PARASHAR Vs C. D. SINGH

09 August 2017
Supreme Court
4 pages
ASHA EDUCATION SOCIETY THROUGH ITS SECRETARY AND ANR. Vs NANDKISHORE SHRIKRISHNA WANKHEDKAR AND ANR.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006485-006486 / 2008
Diary number: 14505 / 2007
Advocates: SHIVAJI M. JADHAV Vs ASHA GOPALAN NAIR

09 August 2017
Supreme Court
3 pages
SUHAS RAMCHANDRA APTE Vs VASANTRAO SHANKARRAO BHOSLE(D) THR. LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002120-002120 / 2004
Diary number: 2265 / 2004
Advocates: ANIRUDDHA DESHMUKH Vs VISHWAJIT SINGH