Showing 3316 - 3330 of 41947 judgements
17 August 2017
Supreme Court
5 pages
THE STATE OF PUNJAB Vs MOHINDERJIT KAUR (D) TH.LR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004951-004951 / 2009
Diary number: 17431 / 2005
Advocates: A. SUBHASHINI Vs

17 August 2017
Supreme Court
1 pages
THE CHAIRMAN UCO BANK Vs SANWAL SINGH (DEAD)BY L.RS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-008081-008081 / 2013
Diary number: 24101 / 2004

17 August 2017
Supreme Court
1 pages
THE STATE OF HARYANA Vs VED SINGH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000243-000243 / 2011
Diary number: 15734 / 2005
Advocates: SANJAY KUMAR VISEN Vs SHALU SHARMA

17 August 2017
Supreme Court
1 pages
JATINA KHATOON . Vs SK. NAJEEB(D) THROUGH LRS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007816-007816 / 2003
Diary number: 22574 / 2002
Advocates: GOPAL PRASAD Vs RANJAN MUKHERJEE

17 August 2017
Supreme Court
5 pages
MANISH SAHU AND ANR Vs UNION OF INDIA AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010574-010574 / 2017
Diary number: 14858 / 2017
Advocates: PRASHANT KUMAR Vs

16 August 2017
Supreme Court
17 pages
OM SAI PUNYA EDUCATIONAL AND SOCIAL WELFARE SOCIETY Vs ALL INDIA COUNCIL FOR TECHNICAL EDUCATION

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000571 / 2017
Diary number: 21848 / 2017
Advocates: EJAZ MAQBOOL Vs

16 August 2017
Supreme Court
80 pages
RAKESH KUMAR PAUL Vs STATE OF ASSAM

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: SLP(Crl) No.-002009-002009 / 2017
Diary number: 7091 / 2017
Advocates: WAJEEH SHAFIQ Vs DEBOJIT BORKAKATI

16 August 2017
Supreme Court
6 pages
AZIZIA BEE @ SHAIK MUJEEB (D)THR.LRS. Vs GOVT.OF A.P..

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005441-005441 / 2015
Diary number: 40475 / 2011
Advocates: G. RAMAKRISHNA PRASAD Vs ANANGA BHATTACHARYYA

16 August 2017
Supreme Court
14 pages
LEKH RAJ (D) TH. LRS Vs RANJIT SINGH .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001885-001885 / 2008
Diary number: 21767 / 2006
Advocates: AJAY PAL Vs UGRA SHANKAR PRASAD

16 August 2017
Supreme Court
5 pages
STATE OF BIHAR Vs MODERN TENT HOUSE

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003845-003845 / 2008
Diary number: 28731 / 2006
Advocates: GOPAL SINGH Vs ARUP BANERJEE

16 August 2017
Supreme Court
14 pages
TERAPALLI DYVASAHATA KUMAR Vs S.M.KANTHA RAJU (DEAD) THR. LR.

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-003215-003215 / 2010
Diary number: 30162 / 2006
Advocates: SRIDHAR POTARAJU Vs

16 August 2017
Supreme Court
3 pages
G. RAVI Vs STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001411-001411 / 2017
Diary number: 3662 / 2017
Advocates: GAUTAM NARAYAN Vs T. R. B. SIVAKUMAR

16 August 2017
Supreme Court
3 pages
PANDURANG DNYANDEV HANKARE Vs RAJSHREE SHAHU GOVERNMENT SERVANTS CO-OPERATIVE BANK LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010518-010519 / 2017
Diary number: 35834 / 2015
Advocates: KRISHAN KUMAR Vs

16 August 2017
Supreme Court
4 pages
PRITI PATEL Vs NALIN SATYAKAM KOHLI

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010520-010520 / 2017
Diary number: 38818 / 2016
Advocates: MADHUMITA BHATTACHARJEE Vs

14 August 2017
Supreme Court
15 pages
MADHAVAN Vs THE STATE OF TAMIL NADU

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: Crl.A. No.-001360-001360 / 2017
Diary number: 10096 / 2016
Advocates: G.SIVABALAMURUGAN Vs M. YOGESH KANNA