Judgements

21 August 2017
Supreme Court
3 pages

NAGPUR HOUSING AND AREA DEVELOPMENT BOARD Vs HARIVITTHAL TIMAJI GHUGUSKAR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010693-010693 / 2017
Diary number: 35482 / 2016
Advocates: CHIRAG M. SHROFF Vs

21 August 2017
Supreme Court
3 pages

B. PRABHAKARA REDDY Vs THE ANDHRA PRADESH POWER GENERATION CORPORATION LTD.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010704-010704 / 2017
Diary number: 23781 / 2017
Advocates: Y. RAJA GOPALA RAO Vs

18 August 2017
Supreme Court
26 pages

STATE OF PUNJAB Vs SENIOR VOCATIONAL STAFF MASTERS ASSOCIATION

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-000632-000632 / 2008
Diary number: 24336 / 2006
Advocates: AJAY PAL Vs ASHOK K. MAHAJAN

18 August 2017
Supreme Court
17 pages

DIRECTORATE OF REVENUE INTELLIGENCE Vs MS. PUSHPA LEKHUMAL TOLANI

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004403-004403 / 2010
Diary number: 39196 / 2009
Advocates: B. KRISHNA PRASAD Vs T. V. RATNAM

18 August 2017
Supreme Court
20 pages

ATHUL RAO Vs STATE OF KARNATAKA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: Crl.A. No.-001367-001367 / 2017
Diary number: 2605 / 2015
Advocates: RITESH KUMAR CHOWDHARY Vs JOSEPH ARISTOTLE S.

18 August 2017
Supreme Court
2 pages

S.V. SEETHA DEVI Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010617-010617 / 2017
Diary number: 10822 / 2017
Advocates: A. VENAYAGAM BALAN Vs

17 August 2017
Supreme Court
29 pages

RE:MOHIT CHAUDHARY, ADVOCATE Vs MOHIT CHAUDHARY, ADVOCATE

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: SMC(Crl) No.-000005-000005 / 2017
Diary number: 11210 / 2017

17 August 2017
Supreme Court
60 pages

Ms. Z Vs THE STATE OF BIHAR AND ORS. SOCIAL WELFARE DEPARTMENT PRINCIPAL SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-010463-010463 / 2017
Diary number: 14156 / 2017
Advocates: T. MAHIPAL Vs

17 August 2017
Supreme Court
8 pages

THE ENFORCEMENT OFFICER Vs MOHAMMED AKRAM

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001422-001423 / 2017
Diary number: 24409 / 2012
Advocates: B. KRISHNA PRASAD Vs

17 August 2017
Supreme Court
8 pages

UNION OF INDIA Vs SH. SARVENDRA SINGH CHAUHAN

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-010589-010590 / 2017
Diary number: 13720 / 2013
Advocates: B. KRISHNA PRASAD Vs

17 August 2017
Supreme Court
12 pages

MUNJA PRAVEEN AND ORS. ETC.ETC. Vs STATE OF TELANGANA AND ORS. ETC.ETC.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-010583-010585 / 2017
Diary number: 39570 / 2016
Advocates: PRASHANT BHUSHAN Vs

17 August 2017
Supreme Court
17 pages

DOMINIC ALEX FERNANDES(D) TR.LRS.. Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-000034-000034 / 2009
Diary number: 24460 / 2007
Advocates: K J JOHN AND CO Vs B. V. BALARAM DAS

17 August 2017
Supreme Court
13 pages

COMMISSIONER OF INCOME TAX, COCHIN Vs M/S. TRAVANCORE COCHIN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-002015-002015 / 2007
Diary number: 26129 / 2005
Advocates: ANIL KATIYAR Vs GAUTAM JHA

17 August 2017
Supreme Court
11 pages

BIR WATI . Vs UNION OF INDIA THROUGH LAND ACQUISITIION COLLECTOR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-008938-008938 / 2011
Diary number: 17588 / 2006
Advocates: SUDHIR NAAGAR Vs SAHARYA & CO.

17 August 2017
Supreme Court
10 pages

BHARATI REDDY Vs THE STATE OF KARNATAKA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-010587-010587 / 2017
Diary number: 18297 / 2017
Advocates: H. CHANDRA SEKHAR Vs