Showing 3286 - 3300 of 41947 judgements
23 August 2017
Supreme Court
9 pages
KANAILAL Vs RAM CHANDRA SINGH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-004165-004165 / 2008
Diary number: 14841 / 2000
Advocates: SHEKHAR KUMAR Vs BIJAN KUMAR GHOSH

23 August 2017
Supreme Court
3 pages
U.P SECONDARY EDUCATION Vs THE STATE OF U.P

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010808-010808 / 2017
Diary number: 9358 / 2013
Advocates: DEEPAK ANAND Vs

23 August 2017
Supreme Court
7 pages
RAMESH CHANDRA SHARMA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010787-010788 / 2017
Diary number: 16617 / 2004
Advocates: AMALPUSHP SHROTI Vs

23 August 2017
Supreme Court
20 pages
RAMKESHWAR SINGH Vs THE BIHAR STATE ELECTION AUTHORITY AND ORS.

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: SLP(C) No.-018752 / 2017
Diary number: 38208 / 2016
Advocates: ANIL KUMAR MISHRA Vs

23 August 2017
Supreme Court
20 pages
M/S NATIONAL BUILDING CONSTRUCTION Vs STATE OF MAHARASHTRA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-010269-010269 / 2017
Diary number: 37346 / 2009
Advocates: AMIT SHARMA Vs ANAGHA S. DESAI

22 August 2017
Supreme Court
41 pages
UNION OF INDIA MINISTRY OF INFORMATION AND BROADCASTING SECRETARY Vs BOARD OF CONTROL FOR CRICKET IN INDIA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-010732-010733 / 2017
Diary number: 4418 / 2015
Advocates: RAJEEV SHARMA Vs

22 August 2017
Supreme Court
41 pages
PRASAR BHARATI Vs BOARD OF CONTROL FOR CRICKET IN INDIA AND ORS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-010734-010735 / 2017
Diary number: 4419 / 2015
Advocates: RAJEEV SHARMA Vs RADHA RANGASWAMY

22 August 2017
Supreme Court
41 pages
HOME CABLE NETWORK PVT. LTD. Vs BOARD OF CONTROL FOR CRICKET IN INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-010736-010737 / 2017
Diary number: 11633 / 2016
Advocates: MD. RASHID SAEED Vs RADHA RANGASWAMY

22 August 2017
Supreme Court
41 pages
SOPAN FOUNDATION Vs BOARD OF CONTROL FOR CRICKET IN INDIA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-010738-010739 / 2017
Diary number: 19155 / 2016
Advocates: FUZAIL AHMAD AYYUBI Vs

22 August 2017
Supreme Court
403 pages
SHAYARA BANO Vs UNION OF INDIA AND ORS. MINISTRY OF WOMEN AND CHILD DEVELOPMENT SECRETARY

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: W.P.(C) No.-000118-000118 / 2016
Diary number: 6716 / 2016
Advocates: BALAJI SRINIVASAN Vs MUKESH KUMAR MARORIA

21 August 2017
Supreme Court
25 pages
LT COL PRASAD SHRIKANT PUROHIT Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: Crl.A. No.-001448-001448 / 2017
Diary number: 13538 / 2017
Advocates: KAMAKSHI S. MEHLWAL Vs

21 August 2017
Supreme Court
100 pages
SECURITIES AND EXCHANGE BOARD OF INDIA Vs CLASSIC CREDIT LTD.

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: Crl.A. No.-000067-000067 / 2011
Diary number: 8175 / 2008
Advocates: REKHA PANDEY Vs

21 August 2017
Supreme Court
7 pages
SEJAL GLASS LTD. Vs NAVILAN MERCHANTS PVT. LTD. AND ORS

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010802-010802 / 2017
Diary number: 772 / 2017
Advocates: GARVESH KABRA Vs

21 August 2017
Supreme Court
5 pages
JAGDISH CHANDER MALIK Vs MANMOHAN JUNEJA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010692-010692 / 2017
Diary number: 8080 / 2015
Advocates: HARINDER MOHAN SINGH Vs

21 August 2017
Supreme Court
3 pages
SOUTH EASTERN COALFIELDS LTD Vs BIRLA CORPORATION LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010703-010703 / 2017
Diary number: 42436 / 2015
Advocates: ANUPAM LAL DAS Vs