Judgements

Showing 316 - 330 of 41947 judgements
07 January 2020
Supreme Court
17 pages
A. MAHALAKSHMI Vs BALAVENKATRAM(D) THROUGH LR

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE M.R. SHAH
Case number: C.A. No.-009443-009443 / 2019
Diary number: 35880 / 2018
Advocates: RAJEEV MAHESHWARANAND ROY Vs

06 January 2020
Supreme Court
151 pages
SK. MD. RAFIQUE Vs MANAGING COMMITTEE, CONTAI RAHAMANIA HIGH MADRASAH AND ORS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-005808-005808 / 2017
Diary number: 6251 / 2016
Advocates: RAMESHWAR PRASAD GOYAL Vs

06 January 2020
Supreme Court
19 pages
SURINDER NATH KESAR Vs BOARD OF SCHOOL EDUCATION

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009682 / 2019
Diary number: 27812 / 2015
Advocates: ANIRUDDHA P. MAYEE Vs

06 January 2020
Supreme Court
19 pages
AMBALAL SARABHAI ENTERPRISE LIMITED Vs KS INFRASPACE LLP LIMITED

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-009346-009346 / 2019
Diary number: 34362 / 2019
Advocates: ANUSHREE PRASHIT KAPADIA Vs

06 January 2020
Supreme Court
13 pages
SURINDER KUMAR Vs THE STATE OF PUNJAB

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: Crl.A. No.-000512-000512 / 2009
Diary number: 60342 / 2008
Advocates: D. MAHESH BABU Vs RANJEETA ROHATGI

18 December 2019
Supreme Court
23 pages
P. SINGARAVELAN AND ORS.ETC. ETC. Vs DISTRICT COLLECTOR, TIRUPPUR AND DT AND ORS. ETC ETC

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-009533-009537 / 2019
Diary number: 1057 / 2016
Advocates: PRIYA ARISTOTLE Vs

18 December 2019
Supreme Court
7 pages
JHARKHAND PUBLIC SERVICE COMMISSION Vs MANOJ KUMAR GUPTA

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-009441-009441 / 2019
Diary number: 4188 / 2017
Advocates: HIMANSHU SHEKHAR Vs ABHISHEK VIKAS

18 December 2019
Supreme Court
34 pages
M/S SHANTI CONDUCTORS (P) LTD Vs ASSAM STATE ELECTRICITY BOARD

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: R.P.(C) No.-000786-000787 / 2019
Diary number: 5299 / 2019
Advocates: DEVASHISH BHARUKA Vs

18 December 2019
Supreme Court
39 pages
RANA PRATAP SINGH Vs VITTIYA EVAM LEKHA ADHIKARI DIST. BASIC EDUCATION OFFICER

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009220-009220 / 2019
Diary number: 9716 / 2018
Advocates: POOJA DHAR Vs

18 December 2019
Supreme Court
9 pages
STATE OF UP Vs RAVINDRA @ BABLOO

Bench: HON'BLE MR. JUSTICE NAVIN SINHA, HON'BLE MR. JUSTICE KRISHNA MURARI
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: Crl.A. No.-001887-001887 / 2019
Diary number: 11482 / 2017
18 December 2019
Supreme Court
17 pages
M/S CEE CEE AND CEE CEES Vs K. DEVAMANI

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-009494-009495 / 2019
Diary number: 13882 / 2019
Advocates: ANKUR MITTAL Vs

18 December 2019
Supreme Court
11 pages
MAYANK N SHAH Vs STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR, HON'BLE MR. JUSTICE R. SUBHASH REDDY
Judgment by: HON'BLE MR. JUSTICE R. SUBHASH REDDY
Case number: Crl.A. No.-002298-002298 / 2010
Diary number: 17048 / 2009
Advocates: JATIN ZAVERI Vs ANIRUDDHA P. MAYEE

18 December 2019
Supreme Court
22 pages
KHAJA BILAL AHMED Vs THE STATE OF TELANGANA

Bench: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE HRISHIKESH ROY
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001876-001876 / 2019
Diary number: 21392 / 2019
Advocates: J. P. DHANDA Vs

18 December 2019
Supreme Court
30 pages
M/S DYNA TECHNOLOGIES PVT.LTD. Vs M/S CROMPTON GREAVES LTD.

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE N.V. RAMANA
Case number: C.A. No.-002153-002153 / 2010
Diary number: 25684 / 2007
Advocates: DIKSHA RAI Vs BIJOY KUMAR JAIN

18 December 2019
Supreme Court
47 pages
ANOKHILAL Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE UDAY UMESH LALIT, HON'BLE MR. JUSTICE VINEET SARAN
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: Crl.A. No.-000062-000063 / 2014
Diary number: 25955 / 2013
Advocates: K. V. BHARATHI UPADHYAYA Vs