Showing 3271 - 3285 of 41947 judgements
25 August 2017
Supreme Court
2 pages
M.J. RAVEENDRA REDDY Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010924-010924 / 2017
Diary number: 22488 / 2017
Advocates: A. VENAYAGAM BALAN Vs

25 August 2017
Supreme Court
4 pages
ARUN KUMAR NIRANJAN Vs DISTRICT BASIC EDUCATION OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010866-010867 / 2017
Diary number: 1839 / 2017
Advocates: ANUPAM MISHRA Vs

25 August 2017
Supreme Court
2 pages
MUNICIPAL CORPORATION OF GREATER MUMBAI Vs MOHAMMED ASHRAF ABDUL KARIM KAPADIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010865-010865 / 2017
Diary number: 32713 / 2016
Advocates: SUCHITRA ATUL CHITALE Vs

25 August 2017
Supreme Court
2 pages
SWAROOP DHUPAR Vs RAJ KISHNA PERSHAD .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010864-010864 / 2017
Diary number: 19206 / 2012
Advocates: ANNAM D. N. RAO Vs SUDHA GUPTA

25 August 2017
Supreme Court
31 pages
R.K.BARWAL . Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011060-011060 / 2017
Diary number: 5209 / 2009
Advocates: BHASKAR Y. KULKARNI Vs BALRAJ DEWAN

24 August 2017
Supreme Court
547 pages
JUSTICE K.S.PUTTASWAMY(RETD) Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: W.P.(C) No.-000494-000494 / 2012
Diary number: 35071 / 2012
Advocates: ANISH KUMAR GUPTA Vs

24 August 2017
Supreme Court
13 pages
AMINA MARWA SABREEN A (MINOR ) Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000541 / 2017
Diary number: 21011 / 2017
Advocates: RADHA SHYAM JENA Vs

24 August 2017
Supreme Court
5 pages
RAKHI MISHRA Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001499-001499 / 2017
Diary number: 2278 / 2015
Advocates: SUMIT KUMAR Vs

24 August 2017
Supreme Court
41 pages
M/S. AJAR ENTERPRISES PVT. LTD. Vs SATYANARAYAN SOMANI

Bench: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
Case number: C.A. No.-010852-010852 / 2017
Diary number: 8526 / 2016
Advocates: SENTHIL JAGADEESAN Vs PRANAV SACHDEVA

24 August 2017
Supreme Court
9 pages
RAM CHAND (D) TH LRS. Vs UDAI SINGH @ DAYA RAM .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011107-011108 / 2017
Diary number: 4883 / 2013
Advocates: N. ANNAPOORANI Vs

24 August 2017
Supreme Court
2 pages
RAKESH KUMAR GARG Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010857-010857 / 2017
Diary number: 10330 / 2017
Advocates: YASHRAJ SINGH DEORA Vs

23 August 2017
Supreme Court
20 pages
DAYAWANTI THROUGH SMT. SUNITA GUPTA (LEGAL HEIR) Vs COMMISSIONER OF INCOME TAX

Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010268-010268 / 2017
Diary number: 3074 / 2017
Advocates: PRAVEEN SWARUP Vs

23 August 2017
Supreme Court
5 pages
DIRECTOR GENERAL CENTRAL RESERVE POLICE FORCE Vs CPL SUNIL SINGH .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-010800-010800 / 2017
Diary number: 33326 / 2015
Advocates: B. KRISHNA PRASAD Vs ANIL KUMAR GAUTAM

23 August 2017
Supreme Court
6 pages
GIRISH SHARMA Vs THE STATE OF CHHATTISGARH

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-000939-000940 / 2017
Diary number: 13683 / 2017
Advocates: PALLAV MONGIA Vs

23 August 2017
Supreme Court
6 pages
GOVIND PRASAD SHARMA Vs DOON VALLEY OFFICERS COOPERATIVE SOCIETY LTD SECRETARY RETD. COLONEL A.P. KUMERI S/O SHRI G.D. KUMER

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-010786-010786 / 2017
Diary number: 8291 / 2015
Advocates: P. I. JOSE Vs