Judgements

Showing 3256 - 3270 of 41947 judgements
30 August 2017
Supreme Court
26 pages
JAGAT NARAIN SUBHARTI CHARITABLE TRUST Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000513 / 2017
Diary number: 20110 / 2017
Advocates: VIVEK SINGH Vs

30 August 2017
Supreme Court
16 pages
YUSUF KHAN @ DILIP KUMAR Vs PRAJITA DEVELOPERS PVT. LTD. MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: C.A. No.-011093-011093 / 2017
Diary number: 28155 / 2016
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

30 August 2017
Supreme Court
20 pages
N. HARIHARA KRISHNAN Vs J. THOMAS

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-001534-001534 / 2017
Diary number: 4742 / 2017
Advocates: PRANAV SACHDEVA Vs R. SATHISH

30 August 2017
Supreme Court
16 pages
PREM PRAKASH Vs SANTOSH KUMAR JAIN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-011106-011106 / 2017
Diary number: 4486 / 2015
Advocates: APARNA JHA Vs

29 August 2017
Supreme Court
49 pages
THE STATE OF GUJARAT Vs I.R.C.G.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE PRAFULLA C. PANT, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-003249-003249 / 2016
Diary number: 8161 / 2012
Advocates: HEMANTIKA WAHI Vs EJAZ MAQBOOL

29 August 2017
Supreme Court
15 pages
AHSAN Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: Crl.A. No.-001525-001525 / 2017
Diary number: 19567 / 2015
Advocates: AJIT SINGH PUNDIR Vs

29 August 2017
Supreme Court
2 pages
TRANSPORT AND DOCK WORKERS UNION Vs M/S. SHREE SADGURU KRUPA FREIGHT SERVICES

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-009512-009512 / 2017
Diary number: 28747 / 2015
Advocates: UDAY B. DUBE Vs DILIP ANNASAHEB TAUR

29 August 2017
Supreme Court
6 pages
SYED MOHAMMAD Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011072-011072 / 2017
Diary number: 6385 / 2017
Advocates: SATISH VIG Vs

29 August 2017
Supreme Court
3 pages
SMALL INDUSTRIES DEVELOPMENT BANK OF INDIA (SIDBI) Vs M/S EMOSONS ORGANICS LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011074-011074 / 2017
Diary number: 2867 / 2016
Advocates: S. USHA REDDY Vs

29 August 2017
Supreme Court
16 pages
COMMISSIONER OF INCOME TAX-III Vs SINGHAD TECHNICAL EDUCATION SOCIETY

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011080-011080 / 2017
Diary number: 25756 / 2015
Advocates: ANIL KATIYAR Vs RUSTOM B. HATHIKHANAWALA

28 August 2017
Supreme Court
12 pages
SAMAJ PARIVARTANA SAMUDAYA Vs STATE OF KARNATAKA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000562-000562 / 2009
Diary number: 35856 / 2009
Advocates: PRASHANT BHUSHAN Vs

28 August 2017
Supreme Court
19 pages
THE INDIAN HUME PIPE CO. LTD. Vs THE STATE OF RAJASTHAN AND ORS. FINANCE DEPARTMENT SECRETARY TO GOVERNMENT OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-009879-009879 / 2017
Diary number: 9206 / 2015
Advocates: AMARJIT SINGH BEDI Vs

25 August 2017
Supreme Court
18 pages
ROYAL BANK OF SCOTLAND PLC Vs AXIS BANK LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011064-011065 / 2017
Diary number: 3080 / 2017
Advocates: E. C. AGRAWALA Vs

25 August 2017
Supreme Court
4 pages
VIJAY KAPOOR Vs ANJU KAPOOR

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010923-010923 / 2017
Diary number: 9330 / 2016
Advocates: VISHWAJIT SINGH Vs

25 August 2017
Supreme Court
3 pages
THE KARNATAKA HOUSING BOARD Vs M/S ANCHOR LINES PVT LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-010922-010922 / 2017
Diary number: 27644 / 2016
Advocates: ANKUR S. KULKARNI Vs