Judgements

01 September 2017
Supreme Court
22 pages

SARASWATI EDUCATIONAL CHARITABLE TRUST Vs THE UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000515 / 2017
Diary number: 20346 / 2017
Advocates: GAURAV BHATIA Vs

01 September 2017
Supreme Court
29 pages

KRISHNA MOHAN MEDICAL COLLEGE AND HOSPITAL Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE AMITAVA ROY
Case number: W.P.(C) No.-000448 / 2017
Diary number: 18102 / 2017
Advocates: GAURAV BHATIA Vs

01 September 2017
Supreme Court
2 pages

SANT PRASAD Vs KAUSLA NAND SINHA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-000287-000288 / 2011
Diary number: 6276 / 2009

01 September 2017
Supreme Court
2 pages

RAMESHWARA HOME Vs MANOJ LAL SEAL

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002320-002321 / 2010
Diary number: 3718 / 2008
Advocates: SUMAN JYOTI KHAITAN Vs PRANAB KUMAR MULLICK

01 September 2017
Supreme Court
4 pages

THE STATE OF WEST BENGAL Vs DEBASIS DAS .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011139-011139 / 2017
Diary number: 17079 / 2016

31 August 2017
Supreme Court
6 pages

AMIT VASHISTHA Vs SURESH .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: Crl.A. No.-000245-000245 / 2010
Diary number: 18575 / 2009
Advocates: SMARHAR SINGH Vs RESPONDENT-IN-PERSON

31 August 2017
Supreme Court
11 pages

APOLLO INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000496 / 2017
Diary number: 19181 / 2017
Advocates: MRITUNJAY KUMAR SINHA Vs

31 August 2017
Supreme Court
18 pages

SHRI GANGAJALI EDUCATION SOCIETY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000709 / 2017
Diary number: 24885 / 2017
Advocates: AMALPUSHP SHROTI Vs

31 August 2017
Supreme Court
102 pages

M/S. INNOVENTIVE INDUSTRIES LTD Vs ICICI BANK

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008337-008338 / 2017
Diary number: 17291 / 2017
Advocates: SHIV KUMAR SURI Vs

31 August 2017
Supreme Court
39 pages

HRD CORPORATION (MARCUS OIL AND CHEMICAL DIVISION) Vs GAIL (INDIA) LIMITED (FORMERLY GAS AUTHORITY OF INDIA LTD)

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-011126-011126 / 2017
Diary number: 21831 / 2017
Advocates: SHAILENDRA SWARUP Vs

31 August 2017
Supreme Court
9 pages

CANARA BANK Vs C.S. SHYAM .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000022-000022 / 2009
Diary number: 30796 / 2007
Advocates: NAVEEN R. NATH Vs R. C. KAUSHIK

31 August 2017
Supreme Court
10 pages

PARMANAND SINGH (D) TH. LRS. Vs UNION OF INDIA THROUGH THE SECRETARY

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-007183-007183 / 2008
Diary number: 27072 / 2005
Advocates: AKHILESH KUMAR PANDEY Vs D. S. MAHRA

31 August 2017
Supreme Court
3 pages

BOMMA SUBBA LAKSHMI Vs SUTAPALLI BHIMLINGAESWARA RAO

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-006749-006749 / 2008
Diary number: 4436 / 2007
Advocates: G. MADHAVI Vs G. RAMAKRISHNA PRASAD

30 August 2017
Supreme Court
10 pages

BARANAGORE JUTE FACTORY PLC. MAZDOOR SANGH (BMS) ETC. Vs BARANAGORE JUTE FACTORY PLC. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-004298-004299 / 2017
Diary number: 28395 / 2015
Advocates: SATISH VIG Vs

30 August 2017
Supreme Court
30 pages

KANACHUR ISLAMIC EDUCATION TRUST (R) Vs SECRETARY

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE AMITAVA ROY
Case number: W.P.(C) No.-000468 / 2017
Diary number: 18423 / 2017
Advocates: RANJAN KUMAR PANDEY Vs