Showing 3226 - 3240 of 41947 judgements
05 September 2017
Supreme Court
10 pages
MAHARAJA AMRINDER SINGH Vs COMNR. OF WEALTH TAX,PATIALA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-001349-001349 / 2007
Diary number: 117 / 2005
Advocates: BHARGAVA V. DESAI Vs B. V. BALARAM DAS

05 September 2017
Supreme Court
18 pages
HARBANSLAL MALHOTRA AND SONS PVT. LTD. Vs KOLKATA MUNICIPAL CORPN..

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003337-003337 / 2007
Diary number: 23779 / 2005
Advocates: KHAITAN & CO. Vs L. C. AGRAWALA

05 September 2017
Supreme Court
10 pages
THE STATE OF MAHARASHTRA Vs KISHOR M. GADHAVE PATIL WORKING AS ADDL. GOVT. PLEADER/ADDITIONAL PUBLIC PROSECUTOR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011199-011199 / 2017
Diary number: 2709 / 2016
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

05 September 2017
Supreme Court
5 pages
THE STATE OF PUNJAB Vs B.K.DHIR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001542-001542 / 2011
Diary number: 4010 / 2008
Advocates: JAGJIT SINGH CHHABRA Vs ANIS AHMED KHAN

05 September 2017
Supreme Court
20 pages
DEPARTMENT OF RURAL DEVELOPMENT AND PANCHAYATS Vs DHARAM PAL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: C.A. No.-001549-001549 / 2011
Diary number: 3152 / 2009
Advocates: JAGJIT SINGH CHHABRA Vs SUDARSHAN SINGH RAWAT

05 September 2017
Supreme Court
20 pages
WORLD COLLEGE OF MEDICAL SCIENCES AND RESEARCH AND HOSPITAL Vs UNION OF INDIA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000514 / 2017
Diary number: 19192 / 2017
Advocates: AMIT KUMAR Vs

05 September 2017
Supreme Court
13 pages
U.P. STATE ROAD TRANSPORT CORPORATION Vs SANDEEP KUMAR JAIN .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-011194-011194 / 2017
Diary number: 34739 / 2010
Advocates: GARIMA PRASHAD Vs SUNIL KUMAR JAIN

05 September 2017
Supreme Court
10 pages
VARALA BHARATH KUMAR Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: Crl.A. No.-001565-001565 / 2017
Diary number: 20532 / 2016
Advocates: G. RAMAKRISHNA PRASAD Vs

05 September 2017
Supreme Court
21 pages
M/S RAPTAKOS, BRETT Vs M/S GANESH PROPERTY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-001464-001464 / 2008
Diary number: 30231 / 2006
Advocates: PAREKH & CO. Vs PRANAB KUMAR MULLICK

05 September 2017
Supreme Court
11 pages
SIDDALINGAYYA Vs GURULINGAPPA .

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-000868-000868 / 2011
Diary number: 29130 / 2005
Advocates: RAJESH MAHALE Vs

05 September 2017
Supreme Court
5 pages
STATE OF KERALA Vs JOSSY SEQUERIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-000269-000269 / 2008
Diary number: 23249 / 2006
Advocates: NISHE RAJEN SHONKER Vs SAJITH. P

04 September 2017
Supreme Court
11 pages
SUKHWINDER KUMAR Vs STATE OF PUNJAB & ORS

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-011150-011150 / 2017
Diary number: 16424 / 2014
Advocates: ABHISHEK ATREY Vs

04 September 2017
Supreme Court
19 pages
PURVI MUKESH GADA Vs MUKESH POPATLAL GADA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001553-001553 / 2017
Diary number: 8116 / 2016
Advocates: KAMINI JAISWAL Vs

01 September 2017
Supreme Court
8 pages
APPARAJU MALHAR RAO Vs BANDI VENKATESHWARLU

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003672-003672 / 2009
Diary number: 2400 / 2007
Advocates: D. MAHESH BABU Vs ANIL KUMAR TANDALE

01 September 2017
Supreme Court
16 pages
SHRI VENKATESHWARA UNIVERSITY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000445 / 2017
Diary number: 18099 / 2017
Advocates: GAURAV BHATIA Vs