Judgements

Showing 3211 - 3225 of 41947 judgements
08 September 2017
Supreme Court
6 pages
THE MANAGER PALATHINGAL A.M.L.P. SCHOOL, PARAPPANANGADI Vs SETHUMADHAVAN P.K. .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-011359-011359 / 2017
Diary number: 13960 / 2016
Advocates: ZULFIKER ALI P. S Vs

08 September 2017
Supreme Court
9 pages
SUBHARTI MEDICAL COLLEGE Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000426 / 2017
Diary number: 17791 / 2017
Advocates: VIVEK SINGH Vs

08 September 2017
Supreme Court
12 pages
HAMDARD INSTITUTE OF MEDICAL SCIENCES AND RESEARCH (HIMSR) Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000480 / 2017
Diary number: 18843 / 2017
Advocates: RANJEETA ROHATGI Vs

08 September 2017
Supreme Court
11 pages
MELMARUVATHUR ADHIPARASAKTHI INSTITUTE OF MEDICAL SCIENCES AND RESEARCH Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000680 / 2017
Diary number: 24074 / 2017
Advocates: ROHINI MUSA Vs

08 September 2017
Supreme Court
14 pages
CHANDRO DEVI & ETC. Vs UNION OF INDIA .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-011360-011361 / 2017
Diary number: 37870 / 2011
Advocates: ANUPAM LAL DAS Vs B. V. BALARAM DAS

08 September 2017
Supreme Court
13 pages
SANTHINI Vs VIJAYA VENKETESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE KUMARI JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: T.P.(C) No.-001278-001278 / 2016
Diary number: 27362 / 2016
Advocates: V. K. SIDHARTHAN Vs RISHI MALHOTRA

07 September 2017
Supreme Court
9 pages
LOVELY BAL SHIKSHA PARISHAD THROUGH PRESIDENT Vs DELHI DEVELOPMENT AUTHORITY THROUGH VICE CHAIRMAN

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-003864-003864 / 2009
Diary number: 16130 / 2004
Advocates: JAGDISH KUMAR CHAWLA Vs PRAVEEN SWARUP

07 September 2017
Supreme Court
20 pages
BHARGAVI CONSTRUCTIONS Vs KOTHAKAPU MUTHYAM REDDY

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011345-011345 / 2017
Diary number: 26531 / 2015
Advocates: LAWYER S KNIT & CO Vs C. S. N. MOHAN RAO

07 September 2017
Supreme Court
3 pages
ANITA AND OTHERS Vs ARUN YADAV AND OTHERS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011115-011115 / 2017
Diary number: 26881 / 2015
Advocates: KUNAL VERMA Vs

07 September 2017
Supreme Court
3 pages
ALLAHABAD BANK Vs ISHWAR SARAN .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011337-011337 / 2017
Diary number: 10348 / 2013
Advocates: MITTER & MITTER CO. Vs

07 September 2017
Supreme Court
5 pages
THE GENERAL MANAGER - OPERATIONS CHENNAI CONTAINER TERMINAL PVT LTD Vs K. THIRUTHANIKUMARAN

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011343-011343 / 2017
Diary number: 39830 / 2016
Advocates: SHASHI BHUSHAN KUMAR Vs KEDAR NATH TRIPATHY

07 September 2017
Supreme Court
4 pages
CHHIPA FARIDMOHAMAD SULEMAN KHEDAWALA Vs CHHIPA MOHAMADSHARIF S KHEDAWALA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-011344-011344 / 2017
Diary number: 29944 / 2012
Advocates: JATIN ZAVERI Vs ARTI SINGH

06 September 2017
Supreme Court
11 pages
ADIVEPPA . Vs BHIMAPPA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-011220-011220 / 2017
Diary number: 41044 / 2011
Advocates: (MRS. ) VIPIN GUPTA Vs RADHA SHYAM JENA

06 September 2017
Supreme Court
4 pages
RAJBIR AND ORS. Vs STATE OF HARYANA AND ORS.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012847-012847 / 2017
Diary number: 5022 / 2016
Advocates: RAM NARESH YADAV Vs

05 September 2017
Supreme Court
13 pages
S.N.D.P. SAKHAYOGAM Vs KERALA ATMAVIDYA SANGHAM

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007068-007068 / 2010
Diary number: 11269 / 2005
Advocates: NISHE RAJEN SHONKER Vs A. RAGHUNATH