Showing 3196 - 3210 of 41947 judgements
12 September 2017
Supreme Court
28 pages
VARUNARJUN TRUST Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000787 / 2017
Diary number: 26137 / 2017
Advocates: RAJIV RANJAN DWIVEDI Vs

12 September 2017
Supreme Court
6 pages
CHANDPAKLAL RAMANLAL SHAH Vs RELIANCE INDUSTRIES LTD.

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001045-001045 / 2017
Diary number: 30365 / 2016
Advocates: B. KRISHNA PRASAD Vs K. R. SASIPRABHU

12 September 2017
Supreme Court
16 pages
AMARDEEP SINGH Vs HARVEEN KAUR

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: C.A. No.-011158-011158 / 2017
Diary number: 22782 / 2017
Advocates: T. R. B. SIVAKUMAR Vs

12 September 2017
Supreme Court
32 pages
ARAVALI POWER COMPANY PVT. LTD. Vs M/S. ERA INFRA ENGINEERING LTD.

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE UDAY UMESH LALIT
Case number: C.A. No.-012627-012628 / 2017
Diary number: 27814 / 2016
Advocates: BHARAT SANGAL Vs PREM PRAKASH

12 September 2017
Supreme Court
13 pages
MADHA MEDICAL COLLEGE AND RESEARCH INSTITUTE Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000674 / 2017
Diary number: 23957 / 2017
Advocates: RANJEETA ROHATGI Vs

12 September 2017
Supreme Court
14 pages
MAJOR S.D. SINGH MEDICAL COLLEGE AND HOSPITAL Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000673 / 2017
Diary number: 24024 / 2017
Advocates: SHEKHAR KUMAR Vs

12 September 2017
Supreme Court
9 pages
RAJNARAYAN SHARMA Vs SIRNAM SHARMA

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Case number: C.A. No.-007444-007444 / 2009
Diary number: 5508 / 2007
Advocates: NIRAJ SHARMA Vs SHARMILA UPADHYAY

12 September 2017
Supreme Court
8 pages
AYURVED VIKAS MANDAL Vs STATE OF GUJARAT

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012683-012683 / 2017
Diary number: 17705 / 2016
Advocates: NEERAJ KUMAR GUPTA Vs ANIRUDH SHARMA

12 September 2017
Supreme Court
3 pages
DR. VISHESH MALHOTRA Vs DR ALKA MALHOTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012686-012686 / 2017
Diary number: 20766 / 2016
Advocates: PRIYANJALI SINGH Vs

11 September 2017
Supreme Court
18 pages
MIHIR KUMAR HAZARA CHOUDHURY Vs LIFE INSURANCE CORPN. AND ANR.

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-007612-007612 / 2009
Diary number: 24501 / 2007
Advocates: PRIYA PURI Vs S. RAJAPPA

11 September 2017
Supreme Court
46 pages
ASFAQ Vs THE STATE OF RAJASTHAN

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010464-010464 / 2017
Diary number: 17799 / 2017
Advocates: MOHD. IRSHAD HANIF Vs

11 September 2017
Supreme Court
16 pages
NARENDRA . Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-010429-010430 / 2017
Diary number: 41175 / 2016
Advocates: ROHIT KUMAR SINGH Vs

11 September 2017
Supreme Court
2 pages
P.VENKATESWARLU Vs THE STATE OF ANDHRA PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012457-012457 / 2017
Diary number: 16512 / 2017
Advocates: Y. RAJA GOPALA RAO Vs

11 September 2017
Supreme Court
1 pages
VISHWANATH NILKANTHRAO JADHAV Vs MAHARASHTRA INDUSTRIAL DEVELOPMENT CORPORATION REGIONAL OFFICER

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-012450-012450 / 2017
Diary number: 20732 / 2017
Advocates: SHASHIBHUSHAN P. ADGAONKAR Vs

08 September 2017
Supreme Court
16 pages
VIJAY KUMAR Vs SHANTI DEVI

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-002062-002062 / 2009
Diary number: 9586 / 2006
Advocates: P. N. PURI Vs ASHOK KUMAR SINGH