Showing 3181 - 3195 of 41947 judgements
15 September 2017
Supreme Court
19 pages
RATANLAL Vs PRAHLAD JAT

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE J. CHELAMESWAR
Case number: Crl.A. No.-000499-000499 / 2014
Diary number: 22881 / 2012
Advocates: ABHISHEK GUPTA Vs SARAD KUMAR SINGHANIA

15 September 2017
Supreme Court
214 pages
STATE OF UTTARANCHAL Vs M/S. KUMAON STONE CRUSHER

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-014874-014874 / 2017
Diary number: 19096 / 2004
Advocates: RACHANA SRIVASTAVA Vs JITENDRA MOHAN SHARMA

15 September 2017
Supreme Court
3 pages
THE STATE OF BIHAR Vs M/S SMART INDIA MARKETING

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001658-001659 / 2017
Diary number: 28148 / 2017
Advocates: SMARHAR SINGH Vs

14 September 2017
Supreme Court
67 pages
CHRISOMAR CORPORATION Vs MJR STEELS PRIVATE LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-001930-001930 / 2008
Diary number: 29967 / 2006
Advocates: VICTOR MOSES & ASSOCIATES Vs ASHOK MATHUR

14 September 2017
Supreme Court
17 pages
ANNAII MEDICAL COLLEGE AND HOSPITAL Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000525 / 2017
Diary number: 20691 / 2017
Advocates: AMIT KUMAR Vs

14 September 2017
Supreme Court
32 pages
KARPAGAM FACULTY OF MEDICL SCIENCES AND RESEARCH Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-012845-012845 / 2017
Diary number: 23763 / 2017
Advocates: AMIT KUMAR Vs

14 September 2017
Supreme Court
8 pages
DAMINI Vs MANAGING DIRECTOR JODHPUR VIDHYUT VITRAN NIGAM LTD

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012851-012851 / 2017
Diary number: 12193 / 2016
Advocates: BALRAJ DEWAN Vs

14 September 2017
Supreme Court
2 pages
SHAIK MUSTHAPHA SAHEB Vs THE STATE OF ANDHRA PRADESH AND ORS. SCHOOL EDUCATION DEPARTMENT PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012857-012857 / 2017
Diary number: 14648 / 2017
Advocates: Y. RAJA GOPALA RAO Vs

14 September 2017
Supreme Court
11 pages
CHANDRA GUPTA KUMAR AND ORS. ETC. ETC. Vs STATE OF BIHAR AND ORS. ETC. ETC.

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-002795-002797 / 2017
Diary number: 25772 / 2015
Advocates: ANURAG PANDEY Vs

14 September 2017
Supreme Court
8 pages
RIMA TAIPODIA Vs ARUNACHAL PRADESH PUBLIC SERVICE COMMISSION

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-012856-012856 / 2017
Diary number: 13071 / 2013
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

14 September 2017
Supreme Court
23 pages
ALL ESCORTS EMPLOYEES UNION Vs THE STATE OF HARYANA

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-012843-012844 / 2017
Diary number: 26226 / 2015
Advocates: PUKHRAMBAM RAMESH KUMAR Vs

13 September 2017
Supreme Court
8 pages
D. SAROJAKUMARI Vs R. HELEN THILAKOM

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008345-008346 / 2009
Diary number: 26091 / 2005
Advocates: SANJAY JAIN Vs E. M. S. ANAM

13 September 2017
Supreme Court
15 pages
ATMA SINGH Vs GURMEJ KAUR (D) AND ORS.

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-011094-011094 / 2017
Diary number: 17426 / 2012
Advocates: AMBREESH KUMAR AGGARWAL Vs NIDHI

12 September 2017
Supreme Court
44 pages
ARJUN GOPAL Vs UNION OF INDIA .

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000728-000728 / 2015
Diary number: 32461 / 2015
Advocates: POOJA DHAR Vs

12 September 2017
Supreme Court
52 pages
ROYAL MEDICAL TRUST Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000747 / 2017
Diary number: 26131 / 2017
Advocates: GAURAV BHATIA Vs