Showing 3166 - 3180 of 41947 judgements
15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. VISHNU TRADING CO.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010824-010824 / 2011
Diary number: 1963 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. CRYSTIC RESIN (INDIA) PVT. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010825-010825 / 2011
Diary number: 3575 / 2006
Advocates: MONIKA GUSAIN Vs PRAVEEN KUMAR

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S RAWAL CARPETS, PANIPAT

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010826-010827 / 2011
Diary number: 3573 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. KAPOOR BROTHERS ROLLER FLOUR MILLS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010828-010828 / 2011
Diary number: 3572 / 2006
Advocates: MONIKA GUSAIN Vs SHARMILA UPADHYAY

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S KAPOOR BROTHERS ROLLER FLOUR MILLS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010829-010829 / 2011
Diary number: 3571 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE DY. EXCISE AND TAXATION COMMISSIONER CUM REVISIONAL AUTHORITY Vs M/S. ARORA INTERNATIONAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010830-010830 / 2011
Diary number: 1965 / 2006
Advocates: MONIKA GUSAIN Vs CHANDER SHEKHAR ASHRI

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. BALAJI TRADING CO.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010831-010831 / 2011
Diary number: 8125 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. KARAN ENTERPRISES

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010832-010832 / 2011
Diary number: 11809 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. CRYSTIC RESINS INDIA (P) LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010833-010833 / 2011
Diary number: 11808 / 2006
Advocates: MONIKA GUSAIN Vs PRAVEEN KUMAR

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. S.R. COTTEX PVT. LTD., FARIDABAD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010834-010835 / 2011
Diary number: 11810 / 2006
Advocates: MONIKA GUSAIN Vs PRAVEEN KUMAR

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. KRISHNA FOOTWEARS IND., BAHADURGARH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010837-010837 / 2011
Diary number: 11799 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S BAJAJ BISCUITS INDUSTRIES(P) LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010838-010839 / 2011
Diary number: 29910 / 2006
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S KRISHNA RICE MILL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010840-010841 / 2011
Diary number: 29909 / 2006
Advocates: MONIKA GUSAIN Vs KAVEETA WADIA

15 September 2017
Supreme Court
48 pages
STATE OF MAHARASHTRA Vs RELIANCE INDUSTRIES LTD..

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001699-001699 / 2007
Diary number: 9554 / 2006
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs RAJESH KUMAR

15 September 2017
Supreme Court
11 pages
PRAKASH SONI Vs DEEPAK KUMAR .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-006388-006388 / 2009
Diary number: 3002 / 2007
Advocates: PRATIBHA JAIN Vs SHAKIL AHMED SYED