Showing 3151 - 3165 of 41947 judgements
15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. ASHOKA RICE & GENERAL MILLS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010804-010804 / 2011
Diary number: 25987 / 2005
Advocates: MONIKA GUSAIN Vs PAVAN KUMAR

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. HINDUSTAN GUM CHEMICALS LTD. MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010805-010805 / 2011
Diary number: 25414 / 2005
Advocates: MONIKA GUSAIN Vs BINA GUPTA

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. MITTAL AND COMPANY

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010806-010806 / 2011
Diary number: 27344 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE DY. EXCISE AND TAXATION COMMNR (I) CUM REVISIONAL AUTHORITY Vs M/S. NIHAL CHAND GURBAX SINGH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010807-010807 / 2011
Diary number: 25978 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S HANUMAN RICE AND GENERAL MILLS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010808-010808 / 2011
Diary number: 24779 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. JAG RAJ RAJ KUMAR, TOHANA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010809-010809 / 2011
Diary number: 28450 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. HOTI RAM RAM PARKASH, TOHANA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010810-010810 / 2011
Diary number: 27345 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. KANWAR BHAN KARAM CHAND

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010811-010811 / 2011
Diary number: 28438 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. PANAMA ELECTRICAL INDUSTRIES,HISAR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010812-010812 / 2011
Diary number: 28423 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. BHARTIYA INDUSTRIES LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010813-010813 / 2011
Diary number: 28448 / 2005
Advocates: MONIKA GUSAIN Vs PRAVEEN KUMAR

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. JAG RAJ RAJ KUMAR, TOHANA

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010814-010814 / 2011
Diary number: 28449 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. VIKAS W.S.P. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010815-010816 / 2011
Diary number: 27343 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. NIRWANA TIMBER STORE, KAITHAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010817-010818 / 2011
Diary number: 28559 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S. KANWAR BHAN KARAM CHAND

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010820-010820 / 2011
Diary number: 28429 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
STATE OF HARYANA Vs M/S VISHAL MARBLES, ROHTAK

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010821-010823 / 2011
Diary number: 4001 / 2006
Advocates: MONIKA GUSAIN Vs