Judgements

Showing 3136 - 3150 of 41947 judgements
20 September 2017
Supreme Court
4 pages
THULUVA VELLALAR SANGAM Vs R. MANTHRASALAM

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-015132-015132 / 2017
Diary number: 29508 / 2014
Advocates: SAJITH. P Vs ANANDH KANNAN N.

20 September 2017
Supreme Court
39 pages
SREI INFRASTRUCTURE FINANCE LIMITED Vs TUFF DRILLING PRIVATE LIMITED

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-015036-015036 / 2017
Diary number: 15180 / 2015
Advocates: S. K. VERMA Vs

19 September 2017
Supreme Court
8 pages
GANPAT SINGH Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-000630-000630 / 2009
Diary number: 15522 / 2007
Advocates: SHAKIL AHMED SYED Vs C. D. SINGH

19 September 2017
Supreme Court
4 pages
FEKAN YADAV Vs SATENDRA YADAV @ BOSS YADAV @ SATENDRA KUMAR

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: Crl.A. No.-001685-001685 / 2017
Diary number: 18450 / 2017
Advocates: GAURAV AGRAWAL Vs

19 September 2017
Supreme Court
32 pages
SURENDRA TRADING COMPANY Vs JUGGILAL KAMLAPAT JUTE MILLS COMPANY LTD

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-008400 / 2017
Diary number: 17379 / 2017
Advocates: SUNIL FERNANDES Vs

15 September 2017
Supreme Court
43 pages
RE-INHUMAN CONDITIONS IN 1382 PRISONS VS Vs STATE OF ASSAM

Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000406-000406 / 2013
Diary number: 18545 / 2013
Advocates: BY POST Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs HINDUSTAN CONSTRUCTION COMPANY LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010792-010794 / 2011
Diary number: 12861 / 2005
Advocates: MONIKA GUSAIN Vs BINA GUPTA

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. JADIA PIPE INDIA (LTD)

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010795-010795 / 2011
Diary number: 20740 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. AJAY KUMAR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010796-010796 / 2011
Diary number: 27341 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. NIHAL CHAND

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010797-010797 / 2011
Diary number: 28425 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. NIHAL CHAND SONS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010798-010798 / 2011
Diary number: 28424 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. NIHAL CHAND SONS

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010799-010799 / 2011
Diary number: 28422 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. DASHMESH TRADING CO.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010800-010800 / 2011
Diary number: 28426 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs M/S. RAM DITTA MAL OM PRAKASH

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010801-010802 / 2011
Diary number: 27342 / 2005
Advocates: MONIKA GUSAIN Vs

15 September 2017
Supreme Court
13 pages
THE STATE OF HARYANA Vs DISTT.FOOD

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-010803-010803 / 2011
Diary number: 27346 / 2005
Advocates: MONIKA GUSAIN Vs