Showing 301 - 315 of 41947 judgements
08 January 2020
Supreme Court
8 pages
MANGILAL KAJODIA Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Case number: W.P.(C) No.-000032 / 2020
Diary number: 15498 / 2017
Advocates: PETITIONER-IN-PERSON Vs

08 January 2020
Supreme Court
11 pages
INDIAN BANK Vs PROMILA .

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Case number: C.A. No.-002798-002798 / 2010
Diary number: 32847 / 2008
Advocates: MADHU SIKRI Vs CHANCHAL KUMAR GANGULI

08 January 2020
Supreme Court
15 pages
M.ARUMUGAM Vs AMMANIAMMAL AND ORS.

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008642-008642 / 2009
Diary number: 33288 / 2008
Advocates: P. V. DINESH Vs REVATHY RAGHAVAN

08 January 2020
Supreme Court
16 pages
MOHAMMED SIDDIQUE Vs NATIONAL INSURANCE COMPANY LTD

Bench: HON'BLE MR. JUSTICE N.V. RAMANA, HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Judgment by: HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
Case number: C.A. No.-000079-000079 / 2020
Diary number: 33716 / 2017
Advocates: SAVITA SINGH Vs

08 January 2020
Supreme Court
13 pages
VIDAYA DEVI Vs THE STATE OF HIMACHAL PRADESH

Bench: HON'BLE MS. JUSTICE INDU MALHOTRA, HON'BLE MR. JUSTICE AJAY RASTOGI
Judgment by: HON'BLE MS. JUSTICE INDU MALHOTRA
Case number: C.A. No.-000060-000061 / 2020
Diary number: 36919 / 2018
Advocates: RADHIKA GAUTAM Vs

08 January 2020
Supreme Court
8 pages
CANARA BANK Vs KAMESHWAR SINGH

Bench: HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE SANJIV KHANNA
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-000066-000067 / 2020
Diary number: 37173 / 2017
Advocates: Rajesh Kumar-I Vs

08 January 2020
Supreme Court
18 pages
THE STATE OF GUJARAT THROUGH CHIEF SECRETARY Vs AMBER BUILDERS

Bench: HON'BLE MR. JUSTICE DEEPAK GUPTA, HON'BLE MR. JUSTICE ANIRUDDHA BOSE
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-008307-008307 / 2019
Diary number: 38212 / 2016
Advocates: HEMANTIKA WAHI Vs VISHWA PAL SINGH

08 January 2020
Supreme Court
19 pages
SURINDER SINGH DESWAL @ COL. S. S. DESWAL Vs VIRENDER GANDHI

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001936-001963 / 2019
Diary number: 45062 / 2019
Advocates: AJAY MARWAH Vs

07 January 2020
Supreme Court
30 pages
M.E. SHIVALINGAMURTHY Vs CENTRAL BUREAU OF INVESTIGATION, BENGALURU

Bench: HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE K.M. JOSEPH
Judgment by: HON'BLE MR. JUSTICE K.M. JOSEPH
Case number: Crl.A. No.-000957 / 2017
Diary number: 70 / 2017
Advocates: LAWYER S KNIT & CO Vs MUKESH KUMAR MARORIA

07 January 2020
Supreme Court
42 pages
UNION OF INDIA Vs EX NO. 3192684 W SEP. VIRENDRA KUMAR

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: C.A. No.-009267 / 2019
Diary number: 10621 / 2018
Advocates: MUKESH KUMAR MARORIA Vs

07 January 2020
Supreme Court
6 pages
UNION OF INDIA Vs RELIANCE COMMUNICATION LIMITED

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE S. RAVINDRA BHAT
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-000032-000032 / 2020
Diary number: 15656 / 2019
Advocates: GURMEET SINGH MAKKER Vs

07 January 2020
Supreme Court
58 pages
PURSHOTTAM CHOPRA Vs STATE(GOVT. OF NCT OF DELHI)

Bench: HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE MR. JUSTICE DINESH MAHESHWARI
Judgment by: HON'BLE MR. JUSTICE DINESH MAHESHWARI
Case number: Crl.A. No.-000194-000195 / 2012
Diary number: 17939 / 2011
Advocates: MILIND KUMAR Vs D. S. MAHRA

07 January 2020
Supreme Court
27 pages
RAMKHILADI Vs THE UNITED INDIA INSURANCE COMPANY

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-009393-009393 / 2019
Diary number: 26846 / 2018
Advocates: ABHISHEK GUPTA Vs

07 January 2020
Supreme Court
6 pages
ANANTA KAMILYA Vs THE STATE OF WEST BENGAL

Bench: HON'BLE MR. JUSTICE ASHOK BHUSHAN, HON'BLE MR. JUSTICE M.R. SHAH
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: Crl.A. No.-001930-001930 / 2019
Diary number: 28549 / 2017
Advocates: DEVASHISH BHARUKA Vs

07 January 2020
Supreme Court
8 pages
MYAKALA DHARMARAJAM Vs THE STATE OF TELANGANA

Bench: HON'BLE MR. JUSTICE L. NAGESWARA RAO, HON'BLE MR. JUSTICE HEMANT GUPTA
Judgment by: HON'BLE MR. JUSTICE L. NAGESWARA RAO
Case number: Crl.A. No.-001974-001975 / 2019
Diary number: 34561 / 2019
Advocates: SUMANTH NOOKALA Vs