Judgements

22 September 2017
Supreme Court
3 pages

UNION OF INDIA Vs SHIBA PRASAD MITRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-015444-015444 / 2017
Diary number: 11645 / 2017
Advocates: MUKESH KUMAR MARORIA Vs

21 September 2017
Supreme Court
50 pages

INDIAN CENTRE FOR ADVANCEMENT OF RESEARCH AND EDUCATION HALDIA (ICARE) Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000633 / 2017
Diary number: 23023 / 2017
Advocates: AVINASH KUMAR Vs

21 September 2017
Supreme Court
92 pages

MOBILOX INNOVATIONS PRIVATE LTD Vs KIRUSA SOFTWARE PRIVATE LTD

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-009405 / 2017
Diary number: 20386 / 2017
Advocates: PUNEET SINGH BINDRA Vs

21 September 2017
Supreme Court
19 pages

EMPLOYEES STATE INSURANCE CORPORATION Vs MANGALAM PUBLICATIONS (INDIA) PVT. LTD.

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-004681-004681 / 2009
Diary number: 27420 / 2007
Advocates: SANJEEV ANAND Vs P. V. DINESH

21 September 2017
Supreme Court
7 pages

KEMPEGOWDA INSTITUTE OF MEDICAL SCIENCES Vs MEDICAL COUNCIL OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE AMITAVA ROY, HON'BLE MR. JUSTICE A.M. KHANWILKAR
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000840 / 2017
Diary number: 28343 / 2017
Advocates: G. BALAJI Vs

21 September 2017
Supreme Court
23 pages

M/S. SHANTI FRAGRANCES Vs UNION OF INDIA

Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-008485-008485 / 2011
Diary number: 7170 / 2005
Advocates: PRAVEEN KUMAR Vs ANIL KATIYAR

21 September 2017
Supreme Court
9 pages

K.R.BABU Vs THE STATE OF KERALA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-007849-007849 / 2009
Diary number: 5454 / 2007
Advocates: A. RAGHUNATH Vs

21 September 2017
Supreme Court
35 pages

CYRUS RUSTAM PATEL Vs CHARITY COMMR.MAHARASHTRA STATE .

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-001745-001745 / 2010
Diary number: 13509 / 2008
Advocates: S. K. VERMA Vs E. C. AGRAWALA

20 September 2017
Supreme Court
14 pages

ABDUL HAMID AND ORS. Vs UNION OF INDIA AND ORS. THE GENERAL MANAGER

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-005027-005029 / 2012
Diary number: 26447 / 2008
Advocates: RUCHI KOHLI Vs SARAD KUMAR SINGHANIA

20 September 2017
Supreme Court
8 pages

YESHCHANDRA (D) BY LRS. Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-005040-005040 / 2009
Diary number: 607 / 1997
Advocates: PRATIBHA JAIN Vs