Judgements

04 October 2017
Supreme Court
28 pages

COMMISSIONER OF TRADE AND TAXES Vs M/S AHLUWALIA CONTRACTS (INDIA) LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-015605-015606 / 2017
Diary number: 4665 / 2017
Advocates: B. KRISHNA PRASAD Vs MOHINDER JIT SINGH

04 October 2017
Supreme Court
28 pages

COMMISSIONER OF TRADE AND TAXES Vs TIRATH RAM AHUJA PVT. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-015607-015607 / 2017
Diary number: 4664 / 2017
Advocates: B. KRISHNA PRASAD Vs MOHINDER JIT SINGH

04 October 2017
Supreme Court
28 pages

COMMISSIONER OF TRADE AND TAXES, DELHI Vs JAYCON INFRASTRUCTURE PVT. LTD.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-015608-015608 / 2017
Diary number: 4663 / 2017
Advocates: B. KRISHNA PRASAD Vs MOHINDER JIT SINGH

04 October 2017
Supreme Court
12 pages

KODENDERA K. UTHAIAH (D) BY LR Vs P.M. MEDAPPA .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-002597-002597 / 2016
Diary number: 10691 / 2006
Advocates: RAJESH MAHALE Vs A. S. BHASME

04 October 2017
Supreme Court
9 pages

OM PRAKASH Vs RELIANCE GENERAL INSUARANCE

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-015611-015611 / 2017
Diary number: 38962 / 2014
Advocates: HARISH PANDEY Vs

04 October 2017
Supreme Court
36 pages

KSB ALI Vs STATE OF A.P. .

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-015571-015572 / 2017
Diary number: 1120 / 2013
Advocates: PETITIONER-IN-PERSON Vs D. MAHESH BABU

04 October 2017
Supreme Court
30 pages

S. MOHAMMED ISPAHANI Vs YOGENDRA CHANDAK

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-001720-001720 / 2017
Diary number: 21294 / 2017
Advocates: R. CHANDRACHUD Vs

03 October 2017
Supreme Court
17 pages

CHITTARANJAN MAITY Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE J. CHELAMESWAR, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-015545-015546 / 2017
Diary number: 17196 / 2012
Advocates: P. PARMESWARAN Vs SHREEKANT N. TERDAL

03 October 2017
Supreme Court
27 pages

PANKAJBHAI RAMESHBHAI ZALAVADIYA Vs JETHABHAI KALABHAI ZALAVADIYA (DECEASED) THROUGH LRS

Bench: HON'BLE MR. JUSTICE ARUN MISHRA, HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR
Judgment by: HON'BLE MR. JUSTICE ARUN MISHRA
Case number: C.A. No.-015549-015549 / 2017
Diary number: 23677 / 2014
Advocates: NIKHIL GOEL Vs

03 October 2017
Supreme Court
3 pages

VINOD @ SAI D. GHOGALE Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001724-001724 / 2017
Diary number: 21839 / 2017
Advocates: K. N. RAI Vs

22 September 2017
Supreme Court
34 pages

TECHI TAGI TARA Vs RAJENDRA SINGH BHANDARI .

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: C.A. No.-001359-001359 / 2017
Diary number: 35789 / 2016
Advocates: V. N. RAGHUPATHY Vs VIVEK GUPTA

22 September 2017
Supreme Court
23 pages

KUTCHI LAL RAMESHWAR ASHRAM TRUST EVAM ANNA KSHETRA TRUST THR. VELJI DEVSHI PATEL Vs COLLECTOR,HARIDWAR

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003878-003878 / 2009
Diary number: 17908 / 2007
Advocates: PRATIBHA JAIN Vs PROMILA

22 September 2017
Supreme Court
6 pages

MAHANT RAMANAND CHELA Vs STATE OF UTTARANCHAL

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: C.A. No.-003881-003881 / 2009
Diary number: 20028 / 2007
Advocates: PRATIBHA JAIN Vs JATINDER KUMAR BHATIA

22 September 2017
Supreme Court
4 pages

THE STATE OF JHARKHAND Vs M/S HINDUSTAN CONSTRUCTION CO. LTD.

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-001093-001093 / 2006
Diary number: 12269 / 2003
Advocates: GOPAL PRASAD Vs KHAITAN & CO.

22 September 2017
Supreme Court
1 pages

MATTA ANAND KUMAR Vs THE STATE OF ANDHRA PRADESH AND ORS SOCIAL WELFARE DEPARTMENT PRINCIPAL SECRETARY

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-015443-015443 / 2017
Diary number: 15104 / 2017
Advocates: Y. RAJA GOPALA RAO Vs