Judgements

Showing 3091 - 3105 of 41947 judgements
09 October 2017
Supreme Court
7 pages
SUDHAKAR BABURAO NANGNURE Vs NORESHWAR RAGHUNATHRAO SHENDE

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-016122-016130 / 2017
Diary number: 24659 / 2017
Advocates: RAVINDRA KESHAVRAO ADSURE Vs

09 October 2017
Supreme Court
117 pages
STATE OF KERALA AND OTHERS Vs FR.WILLIAM FERNANDEZ ETC ETC

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE ASHOK BHUSHAN
Case number: C.A. No.-003381-003400 / 1998
Diary number: 7271 / 1998
Advocates: G. PRAKASH Vs M. P. VINOD

06 October 2017
Supreme Court
1 pages
DELHI DEVELOPMENT AUTHORITY VICE CHAIRMAN Vs M/S. J.B.M. BUILDER PVT. LTD. THROUGH ITS AUTHORIZED OFFICER

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE AMITAVA ROY
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-016144-016144 / 2017
Diary number: 23376 / 2016
Advocates: SAHARYA & CO. Vs DEVENDRA SINGH

06 October 2017
Supreme Court
48 pages
BIRBAL CHOUDHARY @ MUKHIYA JEE Vs THE STATE OF BIHAR

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: Crl.A. No.-000701-000701 / 2012
Diary number: 23798 / 2010
Advocates: ABHAY KUMAR Vs AKHILESH KUMAR PANDEY

05 October 2017
Supreme Court
21 pages
M/S METERS AND INSTRUMENTS PRIVATE LIMITED Vs KANCHAN MEHTA

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001731-001731 / 2017
Diary number: 21068 / 2017
Advocates: B. SUNITA RAO Vs

05 October 2017
Supreme Court
4 pages
VISWAJEET KHANNA AND ORS Vs SUKHWINDER SINGH AND ORS

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-015686-015686 / 2017
Diary number: 25818 / 2016
Advocates: KULDIP SINGH Vs

05 October 2017
Supreme Court
3 pages
DEORAJ @ DEVRAJ Vs THE STATE OF UTTAR PRADESH

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001729-001729 / 2017
Diary number: 30099 / 2017
Advocates: DURGA DUTT Vs

04 October 2017
Supreme Court
31 pages
MOHAMMED FAIZAL K.A Vs D. SALI .

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-010262-010263 / 2017
Diary number: 8056 / 2014
Advocates: G. PRAKASH Vs

04 October 2017
Supreme Court
8 pages
ADVANCED MEDICAL AND EDUCATIONAL SOCIETY Vs UNION OF INDIA

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: W.P.(C) No.-000935 / 2017
Diary number: 27756 / 2017
Advocates: AMALPUSHP SHROTI Vs

04 October 2017
Supreme Court
19 pages
PARBATBHAI AAHIR @ PARBATBHAI BHIMSINHBHAI KARMUR Vs THE STATE OF GUJARAT

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Case number: Crl.A. No.-001723-001723 / 2017
Diary number: 40266 / 2016
Advocates: ANUPAM LAL DAS Vs HEMANTIKA WAHI

04 October 2017
Supreme Court
3 pages
DHURUKUMAR Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-001760-001760 / 2009
Diary number: 9897 / 2006
Advocates: SUDHANSHU S. CHOUDHARI Vs NISHANT RAMAKANTRAO KATNESHWARKAR

04 October 2017
Supreme Court
4 pages
SHYAM SHARMA Vs THE STATE OF MADHYA PRADESH

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE S. ABDUL NAZEER, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: Crl.A. No.-001799-001799 / 2010
Diary number: 11362 / 2007
Advocates: RAJESH Vs RAMESHWAR PRASAD GOYAL

04 October 2017
Supreme Court
32 pages
DUSHYANT N DALAL Vs SECURITIES AND EXCHANGE BOARD OF INDIA

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-005677-005677 / 2017
Diary number: 13024 / 2017
Advocates: ABHAY KUMAR Vs ANIP SACHTHEY

04 October 2017
Supreme Court
38 pages
COMMISSIONER OF INCOME TAX Vs BALBIR SINGH MAINI

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-015619-015619 / 2017
Diary number: 38763 / 2015
Advocates: ANIL KATIYAR Vs

04 October 2017
Supreme Court
23 pages
THE STATE OF HIMACHAL PRADESH CHIEF SECRETARY Vs M/S. GUJARAT AMBUJA CEMENTS LTD. SENIOR VICE PRESIDENT

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: C.A. No.-002652-002652 / 2006
Diary number: 26733 / 2003
Advocates: VARINDER KUMAR SHARMA Vs GAGRAT AND CO