Showing 3076 - 3090 of 41947 judgements
12 October 2017
Supreme Court
9 pages
COMMISSIONER OF CENTRAL EXCISE & SERVICE TAX, BANGALORE Vs M/S KARNATAKA SOAPS & DETERGENTS LTD

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MR. JUSTICE S. ABDUL NAZEER
Case number: C.A. No.-004822-004825 / 2015
Diary number: 8356 / 2015
Advocates: B. KRISHNA PRASAD Vs

12 October 2017
Supreme Court
3 pages
BHARAT DEEP SETHI Vs SONIA TAKKAR

Bench: HON'BLE MRS. JUSTICE R. BANUMATHI, HON'BLE MR. JUSTICE S. ABDUL NAZEER
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: C.A. No.-016809-016810 / 2017
Diary number: 23541 / 2017
Advocates: T. L. GARG Vs

12 October 2017
Supreme Court
7 pages
P. KARUPPAIAH (D) THROUGH LRS. Vs GENERAL MANAGER, THIRIUVALLUVAR TRANSPORT CORPORATION LTD..

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE R.K. AGRAWAL
Case number: C.A. No.-004160-004160 / 2008
Diary number: 25587 / 2007
Advocates: BRIJ BHUSHAN Vs T. HARISH KUMAR

11 October 2017
Supreme Court
127 pages
INDEPENDENT THOUGHT Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: W.P.(C) No.-000382-000382 / 2013
Diary number: 17790 / 2013
Advocates: GAURAV AGRAWAL Vs

10 October 2017
Supreme Court
2 pages
AMAR NATH NEOGI Vs THE STATE OF JHARKHAND

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001758-001758 / 2017
Diary number: 22091 / 2017
Advocates: ROOPALI CHATURVEDI Vs

10 October 2017
Supreme Court
10 pages
NAGAR PALIKA, RAISINGHNAGAR Vs RAMESHWAR LAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-010833-010833 / 2010
Diary number: 4319 / 2007
Advocates: SUSHIL KUMAR JAIN Vs SURYA KANT

10 October 2017
Supreme Court
6 pages
SANTOSH Vs THE STATE OF MAHARASHTRA

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: Crl.A. No.-001759-001759 / 2017
Diary number: 36567 / 2016
Advocates: GARVESH KABRA Vs

10 October 2017
Supreme Court
47 pages
M/S DURO FELGUERA S.A Vs M/S. GANGAVARAM PORT LIMITED

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MRS. JUSTICE R. BANUMATHI
Case number: ARBIT.CASE(C) No.-000030-000030 / 2016
Diary number: 17194 / 2016
Advocates: TARUN DUA Vs ANITHA SHENOY

10 October 2017
Supreme Court
9 pages
DEEPAK KUMAR Vs PRINCIPAL SECRETARY HOME GOVT. OF U.P LUCKNOW (U.P) .

Bench: HON'BLE MR. JUSTICE KURIAN JOSEPH, HON'BLE MRS. JUSTICE R. BANUMATHI
Judgment by: HON'BLE MR. JUSTICE KURIAN JOSEPH
Case number: C.A. No.-016355-016355 / 2017
Diary number: 2857 / 2016
Advocates: DANISH ZUBAIR KHAN Vs

09 October 2017
Supreme Court
96 pages
SANTHINI Vs VIJAYA VENKETESH

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD, HON'BLE KUMARI JUSTICE INDIRA BANERJEE
Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: T.P.(C) No.-001278-001278 / 2016
Diary number: 27362 / 2016
Advocates: V. K. SIDHARTHAN Vs RISHI MALHOTRA

09 October 2017
Supreme Court
21 pages
PLASTIBLENDS INDIA LIMITED THROUGH ITS CHAIRMAN AND MANAGING DIRECTOR Vs ADDL.COMMISSIONER OF INCOME TAX RANGE 8(2) MUMBAI

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-000238-000238 / 2012
Diary number: 5601 / 2010
Advocates: RUSTOM B. HATHIKHANAWALA Vs B. V. BALARAM DAS

09 October 2017
Supreme Court
20 pages
ARJUN GOPAL Vs UNION OF INDIA .

Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: W.P.(C) No.-000728-000728 / 2015
Diary number: 32461 / 2015
Advocates: POOJA DHAR Vs

09 October 2017
Supreme Court
34 pages
STATE (NCT OF DELHI) Vs BRIJESH SINGH @ ARUN KUMAR

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: Crl.A. No.-001750-001750 / 2017
Diary number: 21881 / 2015
Advocates: D. S. MAHRA Vs SUDHIR NAAGAR

09 October 2017
Supreme Court
6 pages
SUKHENDU DAS Vs RITA MUKHERJEE

Bench: HON'BLE MR. JUSTICE S.A. BOBDE, HON'BLE MR. JUSTICE L. NAGESWARA RAO
Judgment by: HON'BLE MR. JUSTICE S.A. BOBDE
Case number: C.A. No.-007186-007186 / 2016
Diary number: 30218 / 2012
Advocates: SATISH KUMAR Vs

09 October 2017
Supreme Court
25 pages
NADIMINTI SURYANARAYAN MURTHY(DEAD) Vs KOTHURTHI KRISHNA BHASKARA RAO .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-005517-005517 / 2007
Diary number: 23242 / 2003
Advocates: MANJEET KIRPAL Vs D. BHARATHI REDDY