Judgements

Showing 3061 - 3075 of 41947 judgements
24 October 2017
Supreme Court
63 pages
ASSTT DIRECTOR OF INCOME TAX I NEW DELHI Vs M/S E FUNDS IT SOLUTION INC

Bench: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
Judgment by: HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
Case number: C.A. No.-006082-006082 / 2015
Diary number: 31382 / 2014
Advocates: ANIL KATIYAR Vs

24 October 2017
Supreme Court
8 pages
SURAJ NARAIN KAPOOR Vs PRADEEP KUMAR .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-001300-001300 / 2009
Diary number: 3630 / 2005
Advocates: SATYENDRA KUMAR Vs MANOJ SWARUP AND CO.

24 October 2017
Supreme Court
12 pages
INTERNATIONAL ASSET RECONSTRUCTION PVT. LTD Vs OFFICIAL LIQUIDATOR OF ALDRICH PHARM.

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-016962-016962 / 2017
Diary number: 25017 / 2013
Advocates: E. C. AGRAWALA Vs

24 October 2017
Supreme Court
12 pages
IRIDIUM INDIA TELECOM LTD.THROUGH ITS DIRECTOR MR.GANESH BHUVAN KHUTAL Vs DOHA BANK QSC . THORUGH ITS MANAGING DIRECTOR

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE NAVIN SINHA
Case number: C.A. No.-016963-016963 / 2017
Diary number: 33349 / 2014
Advocates: E. C. AGRAWALA Vs RABIN MAJUMDER

24 October 2017
Supreme Court
5 pages
THE STATE OF MAHARASHTRA Vs BANDU @ DAULAT

Bench: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL, HON'BLE MR. JUSTICE UDAY UMESH LALIT
Judgment by: HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
Case number: Crl.A. No.-001820-001820 / 2017
Diary number: 4339 / 2014
Advocates: NISHANT RAMAKANTRAO KATNESHWARKAR Vs

23 October 2017
Supreme Court
58 pages
UNION OF INDIA Vs VIJAY KRISHNA UNIYAL (D) THR. LRS

Bench: HON'BLE THE CHIEF JUSTICE, HON'BLE MR. JUSTICE A.M. KHANWILKAR, HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Judgment by: HON'BLE MR. JUSTICE A.M. KHANWILKAR
Case number: C.A. No.-016949-016950 / 2017
Diary number: 5920 / 2009
Advocates: MUKESH KUMAR MARORIA Vs ARDHENDUMAULI KUMAR PRASAD

13 October 2017
Supreme Court
31 pages
INDIAN YOUNG LAWYERS ASSOCIATION Vs THE STATE OF KERALA

Judgment by: HON'BLE THE CHIEF JUSTICE
Case number: W.P.(C) No.-000373-000373 / 2006
Diary number: 18956 / 2006
Advocates: R. P. GUPTA Vs LAWYER S KNIT & CO

13 October 2017
Supreme Court
34 pages
FEDERATION OF INDIAN MINERAL INDUSTRIES Vs UNION OF INDIA

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE SANJAY KISHAN KAUL, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE MADAN B. LOKUR
Case number: T.C.(C) No.-000043-000043 / 2016
Diary number: 34280 / 2016
Advocates: ABHISHEK SHARMA Vs

13 October 2017
Supreme Court
57 pages
BIMAL KISHORE PALIWAL . Vs COMMISSIONER OF WEALTH TAX

Bench: HON'BLE MR. JUSTICE A.K. SIKRI, HON'BLE MR. JUSTICE ASHOK BHUSHAN
Judgment by: HON'BLE MR. JUSTICE A.K. SIKRI
Case number: C.A. No.-003836-003836 / 2011
Diary number: 2687 / 2006
Advocates: KAMLENDRA MISHRA Vs ANIL KATIYAR

12 October 2017
Supreme Court
100 pages
INDIRA JAISING Vs SUPREME COURT OF INDIA THROUGH SECRETARY GENERAL .

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000454-000454 / 2015
Diary number: 21817 / 2015
Advocates: ANINDITA PUJARI Vs

12 October 2017
Supreme Court
100 pages
THE HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs THE REGISTRAR GENERAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000819-000819 / 2016
Diary number: 26464 / 2016
Advocates: SHAILESH MADIYAL Vs SANJAI KUMAR PATHAK

12 October 2017
Supreme Court
100 pages
NATIONAL LAWYERS CAMPAIGN FOR JUDICIAL TRANSPARENCY AND REFORMS JOINT SECRETARY Vs THE BAR COUNCIL OF INDIA CHAIRMAN

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: T.C.(C) No.-000001-000001 / 2017
Diary number: 3490 / 2017
12 October 2017
Supreme Court
100 pages
THE HIGH COURT OF MEGHALAYA BAR ASSOCIATION Vs THE REGISTRAR GENERAL

Bench: HON'BLE MR. JUSTICE RANJAN GOGOI, HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN, HON'BLE MR. JUSTICE NAVIN SINHA
Judgment by: HON'BLE MR. JUSTICE RANJAN GOGOI
Case number: W.P.(C) No.-000033-000033 / 2016
Diary number: 42471 / 2015
Advocates: SHAILESH MADIYAL Vs SANJAI KUMAR PATHAK

12 October 2017
Supreme Court
5 pages
KUSUM AGARWAL . Vs M/S. HARSHA ASSOCIATES PVT. LTD.

Bench: HON'BLE MR. JUSTICE MADAN B. LOKUR, HON'BLE MR. JUSTICE DEEPAK GUPTA
Judgment by: HON'BLE MR. JUSTICE DEEPAK GUPTA
Case number: C.A. No.-016814-016814 / 2017
Diary number: 5220 / 2016
Advocates: SHAIL KUMAR DWIVEDI Vs

12 October 2017
Supreme Court
15 pages
HIMANGNI ENTERPRISES Vs KAMALJEET SINGH AHLUWALIA

Bench: HON'BLE MR. JUSTICE R.K. AGRAWAL, HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Judgment by: HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
Case number: C.A. No.-016850-016850 / 2017
Diary number: 21033 / 2017
Advocates: SUPRIYA JUNEJA Vs